Tribunals and Commissions26 May 2026
Sheena Industries Vs ACIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3309
Income Tax Act, 1961-Section 80HHC, 80HHC (1), 80HHC (3)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
7,758 judgments · page 117 of 388
Tribunals and Commissions26 May 2026Allowed
Mascot Realtech Pvt. Ltd. Vs ITO, Ward 16(1)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3206
Income Tax Act, 1961-Section 147
Tribunals and Commissions26 May 2026
Vintage Shades Vs ACIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3124
Income-tax Act, 1961-Section 144B, 147, 151, 143(3), 148A(d), 148Taxation & Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020
Tribunals and Commissions26 May 2026
Sadhu Sundar Singh Welfare Society Vs CIT(Exemption), Exemption Ward 2(1)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3134
Income-tax Act, 1961-Section 12AB(1)(b)(ii)(B), 12A(1)(c)(iii), 253(3), 12A(1)(ac)(iii)Societies Registration Act, 1860
Tribunals and Commissions26 May 2026
Anil Kumar Prasad Vs Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3169
Income Tax Act, 1961-Section 153C, 153A
Tribunals and Commissions26 May 2026
DCIT, Central Circle-32 Vs Indo Greenfuel Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3172
Income Tax Act, 1961-Section 153C, 153A
Tribunals and Commissions25 May 2026Dismissed
DCIT, CC-1, New Delhi Vs M/s. Belrus Agro Fert Private Limited
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3238
Income Tax Act, 1961-Section 153C, 153A, 132, 132(4), First Proviso to Section 153C, Second Proviso to Section 153AFinance Act, 2017
Tribunals and Commissions25 May 2026Allowed
Srishti Goel Vs JCIT (OSD)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3236
Income Tax Act, 1961-Section 153C, 132, 153A (Fourth Proviso)
Tribunals and Commissions25 May 2026
Aman Saini Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3223
Tribunals and Commissions25 May 2026Dismissed
DCIT Vs M/s. Sawhney Builders
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3261
Income-tax Act, 1961-Section 143(3), 153D
Tribunals and Commissions25 May 2026
Sarvada Shiksha Samiti Vs Assessing Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3308
Income Tax Act, 1961-Section 250, 142(1)(i), 142(1)(ii), 69A, 145(3), 147, 148, 139(4), 144
Tribunals and Commissions25 May 2026Allowed
TLG India Private Limited Vs National Faceless Appeal Centre, Delhi
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3304
Income Tax Act, 1961-Section 271(1)(c)
Tribunals and Commissions25 May 2026Allowed
Friends Tractor Vs ITO, Rewari
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3303
Income Tax Act, 1961-Section 147, 144, 144B
Tribunals and Commissions25 May 2026Allowed
Friends Tractor Vs ITO, Rewari
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3301
Income Tax Act, 1961-Section 147, 144, 144B
Tribunals and Commissions25 May 2026
Amit Singla HUF Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3299
Income Tax Act, 1961-Section 250, 153C, 69A, 69C
Tribunals and Commissions25 May 2026Allowed
Rajbir Singh Vs Income Tax Officer, Sonipat, Haryana
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3298
Income Tax Act, 1961-Section 250, 250(6), 69A, 144, 2(14)
Tribunals and Commissions25 May 2026
Sterino Exim Private Limited Vs ITO
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3297
Income Tax Act, 1961-Section 250, 144ITAT Rules, 1963-Rule 29
Tribunals and Commissions25 May 2026Dismissed
ITO Ward-16(3) Delhi Vs Nischint A Kanoudia
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3338
Income Tax Act, 1961-Section 250, 143(3), 144B, 69, 142(1)
Tribunals and Commissions25 May 2026Allowed
Escorts Kubota Ltd. Vs Addl. CIT, Special Range-3, New Delhi
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3337
Income Tax Act, 1961-Section 250, 271(1)(c), 274, Explanation 1 to Section 271(1)(c), 271(IB)
Tribunals and Commissions25 May 2026Allowed
AS Trading Company Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3336
Income Tax Act, 1961-Section 144, 250, 270A, 270A(2), 270A(6), 270AA, 274(2)