Tribunals and Commissions22 May 2026
M/s Aum Jewels Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3357
Income Tax Act, 1961-Section 143(3), 68, 115BBE, 115BE, 234B, 234C, 69A, 44AD, 133A, 133A(3)(ia), 271A, 44AB, 142(1), 4
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Income Tax Appellate Tribunal judgments
7,758 judgments · page 119 of 388
Tribunals and Commissions22 May 2026
Gaurav Rakhecha Vs JCIT Central Range 04 Delhi
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3356
Income Tax Act, 1961-Section 2(12A), 2(22A), 2(22AA), 119, 131, 132, 132(1)(iib), 132(4), 132(4A), 132A, 133A(3)(iii), 136, 139, 142(1), 143, 143(2), 143(3), 143(4), 153C, 250, 250(4), 269SS, 269ST, 271DA, 274, 278E, 282(1)(c)Information Technology Act, 2000-Section 2(1)(t), Chapter IVIndian Evidence Act, 1872-Section 3, 17, 60, 65, 65A, 65B, 65B(4), 68
Tribunals and Commissions22 May 2026Allowed
Delhivery Freight Services Private Limited Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3355
Income-tax Act, 1961-Section 68, 69C
Tribunals and Commissions22 May 2026Dismissed
Sanjay Singh Raghav Vs DCIT, Central Circle 15
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3354
Tribunals and Commissions22 May 2026Allowed
M/s Lala Uggar Sain Savitri Devi Charitable Trust Vs CIT(Exemptions), New Delhi
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3353
Income-tax Act, 1961-Section 12AB, 80G(5)
Tribunals and Commissions22 May 2026Partly Allowed
Montage Enterprises Pvt. Ltd. Vs DCIT/ACIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3352
Income Tax Act, 1961-Section 250, 143(2), 143(3), 144, 145(3), 148B, 69A, 69C
Tribunals and Commissions22 May 2026Allowed
Sukrit Kalia Vs ITO
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3351
Income-tax Act, 1961-Section 270A, 10(13A), 144B, 270AA
Tribunals and Commissions22 May 2026Partly Allowed
Montage Enterprises Pvt. Ltd. Vs DCIT/ACIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3350
Income Tax Act, 1961-Section 250, 143(3), 145(3), 69C, 143(2), 148B, 144, 69A
Tribunals and Commissions22 May 2026
Hector Enterprises Pvt. Limited Vs DCIT, Central Circle 29
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3389
Income-tax Act, 1961-Section 10(38), 69, 69C, 132, 132(4), 142(1), 143(1), 147, 147(1), 148, 148 to 153, 151, 153, 153D, 271(1)(c)
Tribunals and Commissions22 May 2026
Priya Ranjan Trivedi Vs ACIT (Exemption)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3349
Income-tax Act, 1961-Section 12AB(1)(b)(ii)
Tribunals and Commissions22 May 2026
Navshiv Foundation Vs CIT (Exemption)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3348
Income-tax Act-Section 12A, 12AB(1)(b)(ii), 80G
Tribunals and Commissions22 May 2026
Hind Hotels Pvt. Ltd. Vs ITO
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3347
Tribunals and Commissions22 May 2026Allowed
Shree Vishnu Bhagwan Mandir Trust Hissar Vs Income Tax Officer Ward-1
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3346
IT Act-Section 12(1)(ac)(vi), 12AB(1)(b), 12AB(1)(b)(ii), 115BBC
Tribunals and Commissions22 May 2026
ACIT Vs Polyace India Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3345
Income-tax Act, 1961-Section 143(1), 132, 127, 133(6), 36(1)(va), 68, 69CRBI Act 1934-Section 45-IA
Tribunals and Commissions22 May 2026
Mirha Exports Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3344
Income Tax Act, 1961-Section 250, 147, 143(3), 153A, 148, 148B, 149, 149(1)(b), 68, 41(1)
Tribunals and Commissions22 May 2026
Malwa Packaging Vs DCIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3343
Income-tax Act, 1961-Section 28, 37(1), 69C, 115BBE, 132, 132(4), 132(4A), 143(3)Evidence Act, 1872-Section 114Taxation Law (Amendment) Act, 1975
Tribunals and Commissions22 May 2026Allowed
Anshika Mishra Vs Assistant Commissioner of Income Tax
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3342
Income Tax Act, 1961-Section 44D, 44AD, 68, 250, 147, 143(3), 143(1), 132, 127, 148, 131(1A), 142(1), 115BBE, 44AA, 44AB
Tribunals and Commissions22 May 2026Dismissed
Income Tax Officer, Ward-9(1), Delhi Vs M/s. Fortune Land & Housing (P) Ltd.
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3388
Income-tax Act, 1961-Section 143(3) read with Section 147
Tribunals and Commissions22 May 2026
M/s. Rama Food Grain Co. Vs ITO
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3387
Income Tax Act, 1961-Section 148, 149, 149(1)(b), 147, 143(3), 253(5), 271(1)(c), 271(1)(b)
Tribunals and Commissions22 May 2026Allowed
Webpulse Foundation Vs Commissioner Of Income Tax (Exemptions) 2(3), Delhi
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3386
Income Tax Act, 1961-Section 80G(5)(iii), 80G(5), 80G, 12AB, 12A, 12A(1)(ac)(iii)