Tribunals and Commissions22 May 2026
Kuljeet Singh Vs ITO
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3385
Income Tax Act, 1961-Section 250, 143(3), 143, 147, Explanation 2(b) of Section 147, 149(1)(b), 151, 151(3), 254, 68
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
7,758 judgments · page 120 of 388
Tribunals and Commissions22 May 2026
Plasser India Pvt. Ltd. Vs JCIT Special Range 7
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3384
Income Tax Act, 1961-Section 143(3), 115JB, 37(1), 32, 80G, 142(1), 36(2)FEMA Rules
Tribunals and Commissions22 May 2026Partly Allowed
Vidya Polymers Pvt. Ltd. Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3383
Income Tax Act, 1961-Section 132, 69C
Tribunals and Commissions22 May 2026Allowed
M/s Shakuntalam Investment And Leasing Limited Vs ACIT, Central Circle-1
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3382
Income Tax Act, 1961-Section 132, 132A, 143(3), 148, 151, 153A, 153A(1), 153B, 153C, 153D, 255, 292BCIndian Evidence Act, 1872-Section 114(e)Right to Information Act
Tribunals and Commissions22 May 2026
Pooja Mining & Marbles Private Limited Vs Deputy Commissioner Of Income Tax, Central Ciorcle-2, New Delhi
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3381
Income Tax Act, 1961-Section 143(3), 36(1)(va), 133A, 147, 148, 148A, 148BFinance Act, 2021
Tribunals and Commissions22 May 2026
ACIT Circle 22(2) Vs Savista Global Solutions Private Limited
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3380
Income Tax Act, 1961-Section 143(3), 10A, 10A(3), 40(a)(ia), 254
Tribunals and Commissions22 May 2026
Mandeep Singh Anand Vs ACIT, Central Circle-4, New Delhi
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3379
Income Tax Act, 1961-Section 250, 143(3), 153A, 4, 4(1), 4(2)Evidence Act-Section 34Finance Act
Tribunals and Commissions22 May 2026Allowed
M/s Hi Lead Infotech (P) Ltd. Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3378
Income Tax Act, 1961-Section 153A, 143(3), 153C, 153D, 69C, 234A, 234B, 234C, 234D, 292BC, 255Finance Act, 2026
Tribunals and Commissions22 May 2026Dismissed
Metro Technobuild Pvt. Ltd. Vs ACIT, Central Circle-32, New Delhi
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3377
Income-tax Act-Section 147, 132, 148, 68, 69C
Tribunals and Commissions22 May 2026Partly Allowed
Sanraj Impex Private Limited Vs DCIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3376
Income-tax Act, 1961-Section 127, 132, 132A, 139, 142(1), 143(2), 143(3), 147, 148, 149, 151, 153, 153A, 153C, 270AFinance Act, 2021
Tribunals and Commissions22 May 2026
Plasser India Pvt. Ltd. Vs JCIT Special Range 7
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3375
Income Tax Act, 1961-Section 143(3), 115JB, 37(1), 32, 80G, 142(1), 36(2)FEMA Rules
Tribunals and Commissions22 May 2026
Mubarak Overseas Private Limited Vs CIT(A) Addl. CIT, Range-16
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3374
Income-tax Act, 1961-Section 143(3), 144, 147, 148, 148A, 148A(b), 144BRight to Information Act, 2005
Tribunals and Commissions22 May 2026Allowed
Star Builders & Developers Vs ITO
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3373
Income Tax Act, 1961-Section 250, 147, 143(3), 148
Tribunals and Commissions22 May 2026Allowed
Vedanta Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3372
Income Tax Act, 1961-Section 148, 148A(b), 148A(d), 149(1)(b)
Tribunals and Commissions22 May 2026Allowed
Star Builders & Developers Vs ITO
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3371
Income Tax Act, 1961-Section 250, 147, 143(3), 148
Tribunals and Commissions22 May 2026
Mirha Exports Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3370
Income Tax Act, 1961-Section 250, 147, 143(3), 153A, 149, 149(1), 149(1)(b), 148, 148B, 68, 41(1)
Tribunals and Commissions22 May 2026Partly Allowed
Vidya Polymers Pvt. Ltd. Vs Deputy Commissioner Of Income Tax, Central Circle-19
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3369
Income Tax Act, 1961-Section 132, 69C
Tribunals and Commissions22 May 2026
Malwa Packaging Vs DCIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3368
Income-tax Act, 1961-Section 132, 143(3), 28, 115BBE, 69C, 132(4), 132(4A), 37(1), 132(5)Evidence Act, 1872-Section 114Taxation Law (Amendment) Act, 1975
Tribunals and Commissions22 May 2026Allowed
ARVR Education Society Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3367
Income-tax Act, 1961-Section 143(3), 68, 11(1)(d), 2(24)(iia), 11, 12, 131, 154, 12A, 80G
Tribunals and Commissions22 May 2026Allowed
G.D. Education Society Vs DCIT/ACIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3366
Income Tax Act, 1961-Section 2(15), 10(23C), 11, 12, 12A, 12AA, 12AA(3), 12AA(4), 12AB, 12AB(4), 12AB(4)(ii), 13, 13(1)(c), 13(2)(b), 13(3), 115BBI, 127, 132, 132(4), 143(3), 161(1A)Income-tax Rules, 1962-Rule 17A(5), 2C(5)Society Registration Act, 1860