COURT ARCHIVE

Income Tax Appellate Tribunal judgments

7,758 judgments · page 122 of 388

Tribunals and Commissions22 May 2026

Shri Aggarwal Sewa Sadan Vs CIT(Exemption)

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3127

Income Tax Act, 1961-Section 12A(1)(c)(ii), 12A(1)(ac)(ii)

Tribunals and Commissions22 May 2026

DCIT, Central Circle -32 Vs M/s Indo Greenfuel Pvt. Ltd.

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3146

Income Tax Act, 1961-Section 153C, 153A

Tribunals and Commissions22 May 2026

Mahagun (India) Pvt. Ltd. Vs ACIT, CC-13

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3135

Income Tax Act, 1961-Section 271(1)(c)

Tribunals and Commissions22 May 2026

Ajay Mangal Vs ITO, Ward 17(1)

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3132

Income Tax Act, 1961-Section 143(3), 144B

Tribunals and Commissions22 May 2026

Punya Sthali Tirth Trust Vs ITO, Ward (Exemption)-2(4)

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3130

Income Tax Act, 1961-Section 271AAC(1), 151

Tribunals and Commissions22 May 2026

Rana Industries Vs. ITO, Ward-3(2)(4)

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3174

Income Tax Act, 1961-Section 147, 144B

Tribunals and Commissions21 May 2026Allowed

Laxmi Narayan Agarwal Vs Deputy Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3221

Income-tax Act, 1961-Section 153A, 69A

Tribunals and Commissions21 May 2026Allowed

Hansraj Educational and Cultural Society Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3220

Income-tax Act, 1961-Section 147, 144B, 274, 270A, 270A(9) read with clauses (a) to (f), 148, 132(4), 153A, 271(1)(c)

Tribunals and Commissions21 May 2026Dismissed

Imperial Life Science Private Limited Vs Assistant Commissioner of Income Tax

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3268

Income-tax Act, 1961-Section 154, 143(1), 36(1)(va), 36(1)(iv), 2(24)(x), 43B, 139(1), 28ESI Act, 1948

Tribunals and Commissions21 May 2026Allowed

Devendra Kumar Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3305

Income-tax Act, 1961-Section 270A

Tribunals and Commissions21 May 2026Allowed

M/s Peakwood Reality Pvt. Ltd. Vs Assistant Commissioner Of Income Tax Central Circle-II

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3302

Income-tax Act, 1961-Sections 147, 147(1), 143(3), 68, 133(6), 148 to 153Finance Act, 2022

Tribunals and Commissions21 May 2026Allowed

Laxmi Narayan Mittal Vs. Income Tax Officer

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3339

Income-tax Act, 1961-Section 271(1)(c)

Tribunals and Commissions21 May 2026Dismissed

Deputy Commissioner Of Income Tax Vs Binary Network Solution

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3334

Income-tax Act, 1961-Section 143(3), 153C, 153C(1) first proviso, 68, 292C

Tribunals and Commissions21 May 2026Allowed

Yatendra Goswami Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3362

Income Tax Act, 1961-Section 69A

Tribunals and Commissions21 May 2026

Mukesh Mittal Vs Income Tax Officer, Ward-1

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3360

Income Tax Act, 1961-Section 69A, 144

Tribunals and Commissions21 May 2026Partly Allowed

M/s Al-Dua Agro Food Processing Pvt. Ltd. Vs Deputy Commissioner Of Income Tax, Central Circle-1, Faridabad, Haryana

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3396

Income Tax Act, 1961-Section 132, 148, 143(2), 147 to Section 151, 148B, 142(1), 133(6), 206AB & 206CCA, 37(1), 40A(3), 132(4A), 115BBE, 69CEvidence Act, 1872-Section 114Taxation Law (Amendment) Act, 1975

Tribunals and Commissions21 May 2026

Al-hamd Agro Food Products Pvt. Ltd. Vs Deputy Commissioner of Income Tax

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3395

Income Tax Act, 1961-Section 132, 132(4), 132(4A), 132(5), 148, 147 to 151, 148B, 142(1), 133(6), 206AB & 206CCA, 37(1), 40A(3), 115BBE, 69CEvidence Act, 1872-Section 114Taxation Law (Amendment) Act, 1975

Tribunals and Commissions21 May 2026

Anil Bansal HUF Vs. ITO

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3393

Income Tax Act, 1961-Section 143(3), 144B, 69C, 41(1)(a), 143(2), 145(3), 144B(6)(viii), 270A

Tribunals and Commissions21 May 2026Allowed

Aapki Apni Pahchan Bhartiya Shakti Sangthan, Delhi Vs CIT(Exemption), Delhi

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3392

Income-tax Act, 1961-Sections 12AB, 80G, 12A

Tribunals and Commissions21 May 2026Allowed

Siddharth Shankar Vs ITO

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3391

Income Tax Act, 1961-Section 271(1)(c), 148, 142(1), 144, 144/147, 250(6)