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Income Tax Appellate Tribunal judgments

7,758 judgments · page 124 of 388

Tribunals and Commissions20 May 2026Allowed

Konark Foundation Vs CIT(Exemption)1(1)

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3365

Income Tax Act, 1961-Section 12A(1)(c)(ii), 12A(1)(ac)(ii), 12AB(1)(b)(ii)(B), 80G, 80G(5)(ii), 80G(5)(ii)(b)(B)