COURT ARCHIVE

Income Tax Appellate Tribunal judgments

7,758 judgments · page 125 of 388

Tribunals and Commissions20 May 2026Allowed

Vidushi Tayal Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3416

Income Tax Act, 1961-Section 250, 271(1)(c)

Tribunals and Commissions20 May 2026Allowed

Dinesh Kumar Jain Vs. DCIT/ACIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3415

Income Tax Act, 1961-Section 143(3), 148B, 143(2)

Tribunals and Commissions20 May 2026Allowed

Varun Gupta Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3414

Income Tax Act, 1961-Section 69, 147, 148, 151A, 250, 250(2)(a), 144B(8), 115BBE

Tribunals and Commissions20 May 2026Allowed

Korfex Industries Private Limited Vs The DCIT, CC-1 New Delhi

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3462

Income Tax Act, 1961-Section 143(3), 143(2), 142(1), 133A, 133(6), 131, 131(1A)

Tribunals and Commissions20 May 2026

M/s. Ultimate Flaxipack Ltd. Vs DCIT/ACIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3461

Income Tax Act, 1961-Section 250, 143(3), 69C, 147, 148B, 69A, 132, 158BB, 133A, 115BBE

Tribunals and Commissions20 May 2026Allowed

Anuj Nagpal Vs DCIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3459

Income Tax Act, 1961-Section 250, 143(3), 153A, 153D, 292BC

Tribunals and Commissions20 May 2026Allowed

Bishan Lal Gupta, HUF Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3458

Income Tax Act, 1961-Section 147, 148, 148A, 148A(b), 148A(d), 149, 149(1)(b), 151, 250TOLA-Section 2, 3, 3(1)The Finance Act 2021

Tribunals and Commissions20 May 2026Allowed

Ramesh Zalpuri Vs DCIT/ACIT, Central Circle-II

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3457

Income Tax Act, 1961-Section 143(3), 69A, 147, 148, 148B, 143(2), 132, 132A, 133AFinance Act, 2021

Tribunals and Commissions20 May 2026Allowed

Rakesh Kumar Anand Vs ACIT, New Delhi

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3456

Income Tax Act, 1961-Section 250, 36, 143(2), 142(1), 250(5), 250(2)(a)Income Tax (Appellate Tribunal) Rule 1963-Rule 11

Tribunals and Commissions20 May 2026Allowed

M/S AKC Retailers Private Limited Vs DCIT/ACIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3455

Income Tax Act, 1961-Section 147, 143(1), 148, 143(3)

Tribunals and Commissions20 May 2026

M/s. Ultimate Flaxipack Ltd. Vs DCIT/ACIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3454

Income Tax Act, 1961-Section 250, 143(3), 69C, 147, 148B, 69A, 132, 158BB, 133A, 115BBE

Tribunals and Commissions20 May 2026Dismissed

Income Tax Officer Vs Shri Vijay Kumar Thakral

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3453

Income-tax Act, 1961-Section 250, 147, 144B, 148A(b), 148, 142(1), 69, 144, 251(1)(a), 143(3), 143(2)Finance Act, 2024

Tribunals and Commissions20 May 2026

Shri Bijay Kumar Chandra Vs The Income Tax Officer

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3452

Income-tax Act, 1961-Section 250, 147, 144, 151, 148, 143(3)

Tribunals and Commissions20 May 2026Allowed

M/s. KDM Foundation Vs CIT(Exemption)

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3451

Income-tax Act, 1961-Section 12AB, 12A, 80G

Tribunals and Commissions20 May 2026Allowed

Shri Om Parkash Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3450

Income-tax Act, 1961-Section 250, 147, 144, 139(1), 148, 142(1), 69

Tribunals and Commissions20 May 2026

International Management Technologies Pvt. Ltd. Vs ACIT, Circle 10(1)

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3449

Income Tax Act, 1961-Section 250, 14A, 2(22)(e), 2(22)(e)(ii), 2(22), 246A, 2(6A)(e), 12(18), 12(1B), 12, 23A, 3, 246(c)Code of Civil Procedure-Section 96Commonwealth Act-Section 108, 108(1)

Tribunals and Commissions20 May 2026Dismissed

ACIT Vs Pooja Gupta

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3448

Income Tax Act, 1961-Section 250, 153C, Fourth Proviso to Section 153A

Tribunals and Commissions20 May 2026

Assistant Commissioner Of Income Tax, Central Circle-25, Delhi Vs Learning Edge Academy Of Professionals Private Limited

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3447

Income Tax Act, 1961-Section 250, 147, 69A, 132, 69, 131(1A), 132(4), 68, 69C

Tribunals and Commissions20 May 2026Allowed

AVVL Infracon Pvt. Ltd. Vs Income Tax Officer, Ward-1(2)

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3446

Income Tax Act, 1961-Section 147

Tribunals and Commissions20 May 2026Dismissed

Income Tax Officer Vs Sumeet Singhal, HUF

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3445

Income Tax Act, 1961-Section 250, 143(3), 144B, 143(2), 22AB, 44ADIncome Tax Rules, 1962-Rule 46A