Tribunals and Commissions20 May 2026Allowed
Nitin Sachdeva Vs. ITO
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3472
Income-tax Act-Section 139, 144, 147, 148A(b), 271(1)(c)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
7,758 judgments · page 127 of 388
Tribunals and Commissions20 May 2026Partly Allowed
Ramesh Kumar Bansal Vs ITO
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3471
Tribunals and Commissions20 May 2026Allowed
Max City Developers Private Limited Vs DCIT, Central Circle- 16(1), Ghaziabad
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3470
Income Tax Act, 1961-143(3), 153D, 153A, 153C, 255, 271(1)(c), 271AAB, 292BCFinance Act, 2026
Tribunals and Commissions20 May 2026
ACIT, CC-31 Vs M/s Ambit Digihomes Private Limited
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3469
Income Tax Act, 1961-Section 147, 148, 69C
Tribunals and Commissions20 May 2026Allowed
SanjamSayal Vs ACIT, CC-8
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3468
Income Tax Act, 1961-Section 153C, 132, 132(4), 131(1A), 142(1)Foreign Exchange Regulation ActCustoms Act
Tribunals and Commissions20 May 2026
Amit Verma Vs ITO
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3467
Income-tax Act, 1961-Section 144
Tribunals and Commissions20 May 2026Dismissed
ACIT Vs Ashish Kumar Ahuja
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3466
Income Tax Act, 1961-Section 250, 143(3), 143(2), 142(1), 68, 115BBE, 115BE
Tribunals and Commissions20 May 2026
M/s Pundrikaksh Developers Pvt. Ltd. Vs ACIT, Central Circle-32
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3465
Income Tax Act, 1961-Section 147, 143(3), 148, 68, 142(3), 69C, 115BBE, 234A, 234B, 234C, 271AAC, 132, 148A, 149(1)(b), 151, 132A, 153A, 153C, 132(4)
Tribunals and Commissions20 May 2026
R.N. Khemka Enterprises Private Limited Vs ITO, Ward 20 (3)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3464
Income-tax Act, 1961-Section 147, 147(a), 147(b), 148, 151, 151(1), 68, 143(3), 143(2), 142(1), 133(6), 115BBE, 292B, 153C, 153ACompanies Act
Tribunals and Commissions20 May 2026
Ms. Palak Arora Vs ITO, Ward 58 (8)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3463
Tribunals and Commissions20 May 2026
Beyond Evolution Tech Solution Private Limited Vs DCIT, Circle 4(2), New Delhi
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3511
Income-tax Act, 1961-Section 2(24)(viii), 56, 56(1), 56(2), 56(2)(viib), 142(1), 143(2), 250Income-tax Rules, 1962-Rule 11UAForeign Exchange Management Act-Regulation 5(1)
Tribunals and Commissions20 May 2026Allowed
M/s Bhupendra Autotech Industries (P) Ltd. Vs DCIT, Central Circle-1
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3510
Income-tax Act, 1961-Section 153A(1)(b), 153A, 153C, 153D, 255, 292BCFinance Act, 2026
Tribunals and Commissions20 May 2026Allowed
Global Vectra Helicorp Limited Vs ACIT, Range 10 (OSD)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3509
Income-tax Act, 1961-Section 40(a)(i), 9(1)(vii), Explanation 2 to Section 9(1)(vii), 90, 90(2), 270A(1), 270A(9)(a), 234B, 234D, 143(3), 195, 195(1), Minimum Alternate Tax (MAT) provisions
Tribunals and Commissions20 May 2026Partly Allowed
Mr. Pradeep Aggarwal Vs DCIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3508
Income Tax Act, 1961-Section 153C, 69-C, 115-BBE, 269SS, 271D, 69C, 115BBE, 69, 271AAC
Tribunals and Commissions20 May 2026
ITO Vs M/s. Leela Tourism And Heritage Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3507
Income Tax Act, 1961-Section 56(2)(viib)Income Tax Rules, 1962-Rule 11UA, 11UA(2)(a)
Tribunals and Commissions20 May 2026
ACIT Central Circle-25 Vs Aastha Apparels Private Limited
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3506
Income Tax Act, 1961-Section 250, 153C, 143(3), 143(2), 153A
Tribunals and Commissions20 May 2026
Demas Developers Private Limited Vs ITO, Ward-7(1) Delhi
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3505
Income Tax Act, 1961-Section 68, 143(3), 147, 148, 149(1)(b), 151, 151(1)
Tribunals and Commissions20 May 2026
Rahul Mittal Vs ITO
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3504
Income Tax Appellate Tribunal Rules, 1963-Rule 29Income Tax Act-Section 69, 56(2)(vii), 263
Tribunals and Commissions20 May 2026
Shaminder Singh Vs. ACIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3503
Income Tax Act, 1961-Section 69A, 127, 132, 132A, 1324, 139, 142(1), 143(2), 143(3), 147, 148, 149, 151, 153, 153A, 153A(1), Second proviso to Section 153A(1), 153C, 153C(1), First proviso to Section 153C(1), 153C(3), 153D, 234A, 234B, 234CFinance Act, 2021
Tribunals and Commissions20 May 2026
Demas Developers Private Limited Vs ITO, Ward-7(1) Delhi
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3502
Income Tax Act, 1961-Section 147, 143(3), 148, 68, 149(1)(b), 151