COURT ARCHIVE

Income Tax Appellate Tribunal judgments

7,758 judgments · page 128 of 388

Tribunals and Commissions20 May 2026Allowed

Pramod Kumar Jain Vs DCIT, Central Circle 7

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3501

Income Tax Act, 1961-Section 10(38), 68, 112(1), 131, 132(4), 133(6), 143(3), 144B, 147, 148, 151, 153A, 153C, 234B, 271(1)(c)PFUTP Regulations-Regulation 3, 4
Tribunals and Commissions20 May 2026Partly Allowed

Vikram Bakshi Vs NFAC

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3497

Income-tax Act-Section 143(3), 144, 56(2)(vii)Income-tax Rules-Rule 11UA
Tribunals and Commissions20 May 2026

Manish Jain Vs Civic Centre

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3496

Income Tax Act, 1961-Section 143(3), 254(2), 115BBE, 69ATaxation Laws (Second Amendment) Act, 2016
Tribunals and Commissions20 May 2026Partly Allowed

Elofic Industries Limited Vs ACIT, Circle 7 (1)

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3495

Income Tax Act, 1961-143(3), 144C(13), 144B, 144C, 92CA, 80-IC, 144C(10), 234A, 234B, 234C, 234D, 270A, 5(1), 90, 92CA(3)Income Tax Rules, 1962-Rule 10B(1)(e), 10B(2)United States Limited Liability Companies Act
Tribunals and Commissions20 May 2026Partly Allowed

Vikram Bakshi Vs. NFAC

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3494

Income-tax Act, 1961-Section 143(3), 144, 56(2)(vii)Income-tax Rules, 1962-Rule 11UA
Tribunals and Commissions20 May 2026Partly Allowed

Astemo India Private Limited Vs Addl. CIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3493

Income Tax Act, 1961-Sections 143(1), 143(3), 143(3A), 143(3B), 144C, 144C(13), 40(a)(ia), 92CA, 194C(6), 271(1)(c), Chapters XVII and XIXIncome Tax Rules, 1962-Rule 10B, 10B(2), 10B(2)(d)