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Income Tax Appellate Tribunal judgments

7,758 judgments · page 130 of 388

Tribunals and Commissions19 May 2026Allowed

Vinod Kumar Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3488

Income Tax Act, 1961-Section 250, 147, 144, 148A, 148A(b), 148A(d), 148, 142(1), 69, 68, 250(2)(a)
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Tribunals and Commissions19 May 2026Dismissed

Income Tax Officer Vs Shri Sudhir Kumar

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3533

Income-tax Act, 1961-Section 250, 147, 144B, 148, 139(1), 142(1), 44AD, 144, 251(1)(a), 143(3), 143(2), 144B(1), 144B(2), 144B(2)(iii), 144B(2)(viii), 144B(2)(ix), 144B(2)(xiv), 144B(2)(xv)Finance Act, 2024
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Tribunals and Commissions19 May 2026Dismissed

Income Tax Officer Vs Shri Bharat Bhushan

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3532

Income-tax Act, 1961-Section 250, 147, 144B, 139(1), 194C, 142(1), 69C, 69A, 148, 251(1)(a), 144, 143(2), 143(3), 144B(1), 144B(2), 144B(2)(iii), 144B(2)(viii), 144B(2)(ix), 144B(2)(xiv), 144B(2)(xv)Finance Act, 2024
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Tribunals and Commissions19 May 2026

ACIT Vs Smt. Akansha Gupta

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3531

Income Tax Act, 1961-Section 250, 271D, 269SS, 271DA, 143(3), 45, 271E
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Tribunals and Commissions19 May 2026

Karan Talwar Vs ACIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3528

Income-tax Act, 1961-Section 143(3), 147, 144B, 148, 151, 68, 10(38), 250(6)
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