COURT ARCHIVE

Income Tax Appellate Tribunal judgments

7,758 judgments · page 132 of 388

Tribunals and Commissions18 May 2026Allowed

Uno Minda Limited Vs DCIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3512

Income Tax Act, 1961-Section 250, 143(3) r.w.s. 144B, 32, 40(a)(ii), 32(1)(ii)
Tribunals and Commissions18 May 2026Partly Allowed

Manish Austin Vs ITO

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3559

Income Tax Act, 1961-Section 143(3), 68
Tribunals and Commissions18 May 2026Partly Allowed

T.V. Today Network Limited Vs ACIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3552

Income Tax Act, 1961-Section 14A, 32, 32(1), 32(1)(ii), 37, 37(1), 80G, 80G(1), 80G(2), 115JB, 115QA, 142(1), 143(1), 143(2), 143(3), 144BCompanies Act, 2013-Section 135, 135(5)Income Tax Rules, 1962-Rule 8D