COURT ARCHIVE

Income Tax Appellate Tribunal judgments

7,758 judgments · page 134 of 388

Tribunals and Commissions15 May 2026Allowed

Prem Singh Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3572

Income Tax Act, 1961-Section 250, 69A, 234A, 234B, 271AAC(1), 270A, 272A(1)(d), 27IF, 144B
Tribunals and Commissions15 May 2026Dismissed

DCIT, Central Circle-14 Vs Nawal Kishore Soni

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3562

Income Tax Act, 1961-Section 127, 132, 143(2), 143(3), 153A, 153C (including the First Proviso to Section 153C and the second proviso to Section 153A)
Tribunals and Commissions15 May 2026Partly Allowed

Rakesh Dwivedi Vs ACIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3607

Income Tax Act, 1961-Section 143(3), 69A, 271AAC, 115BBE, 44AB, 292B, 68, 69, 69BCompanies Act