COURT ARCHIVE

Income Tax Appellate Tribunal judgments

7,758 judgments · page 135 of 388

Tribunals and Commissions15 May 2026Allowed

Tathagat Trust Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3604

Income Tax Act, 1961-Section 250, 250(2A), 11, 12, 12AA, 10(23C)(iv), 10(23C)(v), 10(23C)(vi), 10(23C)(vii)
Tribunals and Commissions15 May 2026Allowed

Ramesh Gupta Vs ACIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3603

Income Tax Act, 1961-Section 250, 143(3), 56, 10(1), 2(14)Income-tax Rules, 1962-Rule 46A, 46A(3)
Tribunals and Commissions15 May 2026

DCIT Vs Anjula Singhal

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3600

Income-tax Act, 1961-Section 143(3), 68, clause (23FB) of Section 10
Tribunals and Commissions15 May 2026Dismissed

ACIT Vs Kishore Kumar Kaya

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3591

Income-tax Act, 1961-Section 132, 143(1), 143(2), 143(3), 153A, 153C
Tribunals and Commissions15 May 2026

Vishvnath Bathla Vs DCIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3589

Income Tax Act, 1961-Section 250, 143(2), 143(3), 147, 148
Tribunals and Commissions15 May 2026Disposed Of

ACIT Vs Ajay Kumar

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3585

Income Tax Act, 1961-Section 143(3), 263, 68