COURT ARCHIVE

Income Tax Appellate Tribunal judgments

7,758 judgments · page 137 of 388

Tribunals and Commissions14 May 2026Partly Allowed

M/s. Jindal Charitable Society Vs DCIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3615

Income Tax Act, 1961-Section 11 & 12, 68, 80G, 131, 133(6), 143(3), 143(3)/147, 250, 251, 115BBEIncome Tax Rules, 1962-Rule 46AFinance Act, 2022
Tribunals and Commissions14 May 2026Allowed

Shri Adish Jain Vs ACIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3614

Income Tax Act, 1961-Section 147, 144B, 144, 270A
Tribunals and Commissions14 May 2026Dismissed

DCIT Vs Amarendra Dhari Singh

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3609

Income Tax Act, 1961-Section 153C, 153A, 143(3), 139, 132, 142(1)Finance Act, 2017
Tribunals and Commissions14 May 2026Allowed

Pankaj Sethi Vs ACIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3631

Income-tax Act, 1961-Section 153A, 143(3), 250(6), 69A, 69C, 153D
Tribunals and Commissions14 May 2026Allowed

Daljit Batra Vs ITO

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3653

Income Tax Act, 1961-Section 250, 143(2), 143(3), 142(1), 68, 69C, 10(38), 147, 133(6), 131, 38
Tribunals and Commissions14 May 2026Partly Allowed

M/s. Jindal Charitable Society Vs DCIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3652

Income Tax Act, 1961-Section 250, 143(3), 80G, 11 & 12, 115BBE, 68, 133(6), 251, 131, 147Income Tax Rules, 1962-Rule 46AFinance Act, 2022
Tribunals and Commissions14 May 2026Partly Allowed

ITO Vs Seema Sehgal

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3651

Income Tax Act, 1961-Section 250, 143(2), 143(3), 119, 148, 127, 292BB, 34(1)
Tribunals and Commissions14 May 2026Partly Allowed

Rajdhani Flour Mills Ltd Vs DCIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3647

Income-tax Act, 1961-Section 143(3), 143(2), 148, 148B, 132, 149, 153A, 153C, 147, 69C, 115BBE, 37(1), 80G, 142(1), 139, 142, 69, 28, 145(3)Finance Act, 2021
Tribunals and Commissions14 May 2026Allowed

KPA Apparels Private Limited Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3646

Income Tax Act, 1961-Section 263, 143(3), 269T, 271E, 269SS, 271D, 143(2), 14A, 40A(3), 56(2)(viib), 148, 10AA, 112A, 271C, 142(1), 69, 270E, 269Companies Act, 2013-Section 73, 185