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Income Tax Appellate Tribunal judgments

7,758 judgments · page 139 of 388

Tribunals and Commissions13 May 2026Dismissed

ITO Vs. Prem Chand Madan

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3661

Income Tax Act, 1961-Section 154, 56(2)(viii), 57(iv), 145A, 145BLand Acquisition Act
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Tribunals and Commissions13 May 2026Allowed

Saurabh Gupta Vs DCIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3659

Income Tax Act, 1961-Section 144, 153C, 153D, 250
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Tribunals and Commissions13 May 2026Allowed

Shri Shashi Kant Chaurasia Vs DCIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3692

Income Tax Act, 1961-Section 250, 153C, 143(3), 132, Fourth proviso to section 153A, 153A, 153A(1), 69C, 143(2), 153D, 234B, 271(1)(c), 139, 147, 148, 149, 151, 153, 153(1), 132A, 131(1A), 132(4), 132(1), 153C(1)
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Tribunals and Commissions13 May 2026

ACIT Vs Opus Projects Pvt. Ltd.

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3688

Income-tax Act, 1961-Section 5(2)(ii), 52(ii), 144, 147, 148, 148(d), 148A(a), 148A(b), 148A(d), 149, 149(1)(a), 149(1)(b), 151, 151(1), 151(2), 151(i), 151(ii), 250(4), 250(6), (6)Income-tax Rules, 1962-Rule 46A(3)Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020-Section 2(1)(b)(i), 2(1)(b)(ii), 3(1)
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