COURT ARCHIVE

Income Tax Appellate Tribunal judgments

7,758 judgments · page 138 of 388

Tribunals and Commissions14 May 2026Dismissed

Mukesh Kumar Soni Vs. ITO

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3641

Income-tax Act, 1961-Section 143(3), 142(1)Cr.P.C-Section 156(3)
Tribunals and Commissions13 May 2026Dismissed

ACIT Vs Sunil Kumar Bhala HUF

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3294

Income-tax Act, 1961-Section 13A, 147, first proviso to Section 147, 148, first proviso to Section 148, 148A, 148A(b), 148A(d), 149, 149(1), fourth proviso to Section 149(1), 149(2), 151, 151(1), 151(2), 151(i), 151(ii), 144B/144CRepresentation of Peoples Act, 1951-Section 29AConstitution of India-Article 142
Tribunals and Commissions13 May 2026

Mohd. Waseem Vs ITO

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3640

Income Tax Act, 1961-Section 250, 144
Tribunals and Commissions13 May 2026Allowed

Rakesh Malhotra Vs DCIT, Circle 5(2)(1)

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3639

Income-tax Act, 1961-Section 36(1)(va), 143(1), 143(1)(a), 36(1)(iv), 2(24)(x), 43B, 143(2), 143(3), 143(1A), 80-0, 139(1)
Tribunals and Commissions13 May 2026Allowed

Aas Mohammad Vs ITO

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3636

Income-tax Act, 1961-Section 147, 144
Tribunals and Commissions13 May 2026

Spreading Smiles Vs ITO-Ward Exemption

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3635

Income-tax Act, 1961-Section 11, 12, 12A, 12A(1)(ac)(ii), 12A(1)(ac)(iii), 12A(1)(ac)(vi), 12AB, 12AB(1)(b), 139, 143(2), 143(3), 144B, 156, 164(1), 250