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Income Tax Appellate Tribunal judgments

7,758 judgments · page 140 of 388

Tribunals and Commissions13 May 2026Allowed

Pravesh Aggarwal Vs CIT(Appeals), NFAC, New Delhi

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3685

Income Tax Act, 1961-Section 250, 270A, 270A(1), 270A(2), 270A(6), 270A(6)(a), 270A(7), 147, 148A(d), 148, 143(2), 142(1), 139(1), 139, 24, 143(1)(a), 115JB, 115JC, 92D, 271AAB
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Tribunals and Commissions13 May 2026

ACIT Vs Rajiv Tyagi

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3682

Income-tax Act, 1961-Section 143(3), 41(1), 250(4), 68
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Tribunals and Commissions13 May 2026

Partap Singh Vs ITO

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3680

Income-tax Act, 1961-Section 143(3), 147, 144, 144B, 148
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Tribunals and Commissions13 May 2026Partly Allowed

Shiv Punj Vs Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3679

Income Tax Act, 1961-Section 263, 263(1) Explanation 2, 263(2), 147, 148, 148A, 148A(b), 148A(d), 143(1), 143(3), 2(22)(e), Chapter VI
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Tribunals and Commissions13 May 2026Allowed

Archit Jindal Vs DCIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3678

Income Tax Act, 1961-Section 250, 143(3), 271(1)(c), 153D, 292BC
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Tribunals and Commissions13 May 2026

Amphenol FCI Asia Pte. Ltd. Vs ACIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3727

Income Tax Act, 1961-Section 9, 9(1), 9(1)(vi), 9(1)(vi)(b), 9(1)(vii)(b), 9(2), 90(vii)(b), 144C(5), 144C(8)
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