COURT ARCHIVE

Income Tax Appellate Tribunal judgments

7,758 judgments · page 141 of 388

Tribunals and Commissions13 May 2026Allowed

Rockwell Automation Private Limited Vs ACIT, Circle 19(1), New Delhi

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3723

Income-tax Act, 1961-Section 143(3), 144C(13), 144C(5), 154Income Tax Rules, 1962-Rule 10B(1)(e), 10TA

Tribunals and Commissions13 May 2026Dismissed

Corteva Agriscience Seeds Pvt. Ltd. Vs Addl. CIT, Special Range-7

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3721

Income-tax Act-Section 28 to 43B

Tribunals and Commissions13 May 2026Allowed

M/s. MA Projects Pvt. Ltd Vs DCIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3720

Income-tax Act, 1961-Section 143(3), 68, 133(6)

Tribunals and Commissions13 May 2026

M/s. Compass India Food Services Pvt. Ltd. Vs DCIT, Circle-1(1), Gurgaon

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3187

Income-tax Act, 1961-Section 147, 144, 148Companies Act-Section 351, 354

Tribunals and Commissions13 May 2026

Pioneer Securities (P) Ltd. (Superior Packaging (P) Ltd.) Vs ITO Ward 19(3) New Delhi

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3062

Income Tax Act, 1961-Sections 144, 147, 148, 144B, 151, 151(1)

Tribunals and Commissions13 May 2026

Shri Ombeer Singh Vs ITO

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3141

Income-tax Act, 1961-Section 147

Tribunals and Commissions13 May 2026

Aas Mohammad Vs ITO

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3137

Income-tax Act, 1961-Section 147, 144

Tribunals and Commissions13 May 2026

Smt. Bimla Narang Vs Deputy Commissioner Of Income Tax Central Circle Karnal

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3129

Income-tax Act, 1961-Section 68, 69, 133(6), 115BBE

Tribunals and Commissions13 May 2026

Smt. Bimla Narang Vs Deputy Commissioner Of Income Tax Central Circle Karnal

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3128

Income Tax Act-Section 68, 69, 133(6), 115BBE

Tribunals and Commissions13 May 2026

Bab Sarsai Nath Books Bank Welfare Trust & Ors. Vs ITO, Exemption Ward, Rohtak

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3168

Income Tax Act, 1961-Section 12A, 12A(1)(ac)(ii), 80G, 80G(5)(ii)

Tribunals and Commissions13 May 2026Allowed

Rakesh Malhotra Vs DCIT, Circle 5(2)(1)

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3058

Income-tax Act, 1961-Section 36(1)(va), 143(1), 143(1)(a), 36(1)(iv), 2(24)(x), 43B, 43-B, 143(2), 143(3), 80-0, 143(1A), 139(1), 143C(1)(a)

Tribunals and Commissions12 May 2026Dismissed

Deputy Commissioner of Income Tax Vs Kanoi Metrec LLP

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3630

Income-tax Act, 1961-Section 143(2), 68

Tribunals and Commissions12 May 2026Allowed

Sunita Vs ITO, Ward 2

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3643

Income Tax Act, 1961-Section 147, 144

Tribunals and Commissions12 May 2026Dismissed

M/s. Fortune GSJ Inframart Pvt. Ltd. Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3719

Income Tax Act, 1961-Section 250, 271(1)(b), 271F

Tribunals and Commissions12 May 2026Allowed

Automotive Skills Development Council Vs Commissioner Of Income Tax (Exemption)

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3718

Income-tax Act, 1961-Section 12AB, 12A, 80G

Tribunals and Commissions12 May 2026Allowed

Prem Prakash Choudhary Vs DCIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3717

Income-tax Act, 1961-Section 250, 143(3), 132

Tribunals and Commissions12 May 2026Allowed

M/s. Rama Krishna Jewellers Pvt. Ltd. Vs DCIT Central Circle-26

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3716

Income Tax Act, 1961-Section 143(3), 139(1), 132Companies Act, 2013

Tribunals and Commissions12 May 2026Allowed

Basant Kumar Raut Vs ACIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3714

Income-tax Act, 1961-Section 143(3)

Tribunals and Commissions12 May 2026Allowed

Workex Solutions and Services Pvt. Ltd Vs NFAC

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3713

Income-tax Act, 1961-Section 147

Tribunals and Commissions12 May 2026Dismissed

Ms. Pallavi Jain Vs JAO the Income Tax Officer

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3712

Income-tax Act, 1961-Section 147, 144