Tribunals and Commissions11 May 2026Allowed
Shri Varun Jain Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3515
Income-tax Act, 1961-Section 250, 147, 144B, 148, 143(2), 142(1), 69C, 80C, Chapter VI-A, 44AD
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
7,769 judgments · page 143 of 389
Tribunals and Commissions11 May 2026Allowed
Deepak Mehra Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3551
Tribunals and Commissions11 May 2026
ACIT Vs Wellisen Nutraceuticals Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3700
Income-tax Act, 1961-Section 143(3), 69, 32, 32(1), Explanation 3 to Section 32(1), 2(11), 48, 49, 49(1), 50, 55Finance Act, 2021
Tribunals and Commissions11 May 2026Partly Allowed
Clematis Tiles Private Limited Vs ITO
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3699
Income Tax Act, 1961-Section 250
Tribunals and Commissions11 May 2026Dismissed
The A.C.I.T Vs. Rani Gupta
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3698
Income-tax Act, 1961-Section 250, 153A, 153CITAT Rules-Rule 18(6)
Tribunals and Commissions11 May 2026
Tryshoera India Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3697
Income Tax Act, 1961-Section 143(3), 143(2), 14A read with Rule 8D, 234A/234B/234C/234D, 271(1)(c)
Tribunals and Commissions11 May 2026
M/s. S.S. Infrastructure Vs ACIT, Central Circle-31, Delhi
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3696
Income-tax Act, 1961-Section 153C
Tribunals and Commissions11 May 2026Allowed
M/s. Sowgood Foundation Vs CIT(Exemption)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3695
Income-tax Act, 1961-Section 2(15), 10(23C), 11, 11(7), 12A, 12A(1)(ac)(iv), 12AB, 12AB(1)(b)(ii)(B), 194JB
Tribunals and Commissions11 May 2026Dismissed
Income Tax Officer Vs Sh. Rahul
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3188
Income-tax Act, 1961-Section 143(3), 68, 69C
Tribunals and Commissions11 May 2026Allowed
Deepak Mehra Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3182
Tribunals and Commissions11 May 2026Allowed
Deepak Mehra Vs Income Tax Officer, Ward 49(1)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3181
Tribunals and Commissions11 May 2026
Clematis Tiles Private Limited Vs ITO
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3089
Income Tax Act, 1961-Section 250
Tribunals and Commissions11 May 2026Dismissed
Income Tax Officer Vs Sandeep
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3126
Income Tax Act, 1961-Section 250, 147, 144B
Tribunals and Commissions08 May 2026Allowed
Sangeeta Sharma Vs ITO
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3649
Income-tax Rules, 1962-Rule 46A
Tribunals and Commissions08 May 2026Allowed
Katyaini Images India Private Limited Vs ITO, Ward 14(1)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3648
Income Tax Act, 1961-Section 147, 144, 68
Tribunals and Commissions08 May 2026
V C Trading Vs Faceless Assessment Unit
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3694
Income-tax Act, 1961-Section 144, 144B, 147, 148, 69C, 115BBE, 234B, 250
Tribunals and Commissions08 May 2026Allowed
Dusshyant Arya Vs Del-C-(76)-1 Income Tax Department, Delhi, New Delhi-110092
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3693
Income Tax Act, 1961-Section 143(3), 144B, 132(4), 143(2), 250Indian Evidence Act, 1872-Section 65B(4)
Tribunals and Commissions08 May 2026
Usha Singh Vs Commissioner Of Income Tax (Appeals)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3738
Income-tax Act-Section 147, 144, 144B
Tribunals and Commissions08 May 2026Allowed
Zeal Buildwell Private Limited Vs DCIT, Central Circle-1, Gurgaon
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3737
Tribunals and Commissions08 May 2026Allowed
Monika Garg Vs DCIT/ACIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3736
Income Tax Act, 1961-Section 120, 132, 142(1), 143(2), 143(3), 147, 148, 153A, 153A(1)