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Income Tax Appellate Tribunal judgments

7,818 judgments · page 145 of 391

Tribunals and Commissions08 May 2026

SRF Limited Vs Assistant Or Deputy Commissioner Of Income Tax, Circle 10(1), New Delhi

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3744

Income Tax Act, 1961-Section 143(3), 144C(3), 144B, 144C(1), 92CA(3), 115JB, 144C(13), 92B, 133(6), 80-IA, 80IA, 14A, 234, 270A, 274, 154, 37, 139(1), 234AIncome Tax Rules, 1962-Rule 8D(2)(iii), 8D

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Tribunals and Commissions08 May 2026Allowed

A2Z Waste Management (Ranchi) Limited Vs DCIT, Circle-1(1)

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3743

Income Tax Act, 1961-Section 72, 143(3), 144, 147, 148, 151, Explanation 1(ii) of Section 148Finance Act, 2022

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Tribunals and Commissions08 May 2026Allowed

American Express Services India Ltd. (Now Known as American Express Services India Pvt. Ltd.) Vs ITO Range2(1)(3) (Present Jurisdiction-Deputy Commissioner of Income Tax, Circle 1(1) New Delhi)

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3742

Income Tax Act, 1961-Section 32, 254(2), 32(1), 32(1)(ii), sixth proviso to Section 32(1)Finance Act, 2021

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Tribunals and Commissions08 May 2026Dismissed

DCIT, CC-30, New Delhi Vs Smt. Ashu Ashok

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3741

Income Tax Act, 1961-Section 132, 143(2), 142(1), 44AD

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Tribunals and Commissions08 May 2026Allowed

Aon Consulting Private Limited (Successor Entity Of AON Services India Private Limited Formerly Known As M/s Hewitt Associates (India) Private Limited) Vs Deputy Commissioner Of Income Tax, Circle 10(1), New Delhi

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3740

Income Tax Act, 1961-Section 143(3), 144(C), 144B, 92CA, 92C, 133(6), 136(6)Income Tax Rules, 1962-Rule 10B(2), 10B

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Tribunals and Commissions08 May 2026

V C Trading Vs Faceless Assessment Unit, Income Tax Department, Delhi

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3093

Income-tax Act, 1961-Section 144, 144B, 147, 148, 69C, 115BBE, 234B, 250

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Tribunals and Commissions08 May 2026

Dusshyant Arya Vs Income Tax Department, Delhi

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3098

Income Tax Act, 1961-Section 143(3), 144B, 132(4), 143(2), 250Indian Evidence Act, 1872-Section 65B(4)

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Tribunals and Commissions08 May 2026

Bhanu Pratap Singh Vs. ITO Ward-1(5) Ghaziabad

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3114

Income-tax Act, 1961-Section 147, 144, 69, 148, 250

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Tribunals and Commissions08 May 2026

Monika Garg Vs DCIT/ACIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3117

Income Tax Act, 1961-Chapter VI, Section 120, 132, 142(1), 143(2), 143(3), 147, 148, 153A, 153A(1)

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Tribunals and Commissions07 May 2026

Dwelling Appliances Private Limited (Previously known as Adneet Trade Links Private Limited) Vs Income Tax Officer, Ward-1(3), Delhi

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3307

Income-tax Act, 1961-Section 250, 143(3), 253(3), 143(2), 142(1), 69A, 250(6), 250(4)

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Tribunals and Commissions07 May 2026

Vipin Kumar Sharma Vs DCIT, Central Circle-8

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3783

Income Tax Act, 1961-Section 147, 143(3), 37

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Tribunals and Commissions07 May 2026Allowed

Nzenius Foundation Vs CIT (Exemption)

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3782

Income-tax Act, 1961-Section 12A(1)(ac)(i), 80G

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Tribunals and Commissions07 May 2026Allowed

Mahesh Trivedi Vs DCIT, Central Circle 18, Delhi

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3212

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Tribunals and Commissions07 May 2026

Vipin Kumar Sharma Vs DCIT, Central Circle-8

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3060

Income Tax Act, 1961-Section 147, 143(3), 37

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Tribunals and Commissions07 May 2026

Mahesh Trivedi Vs DCIT, Central Circle 18, Delhi

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3175

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Tribunals and Commissions06 May 2026Allowed

Prem Kumar Vs Income Tax Officer, Ward 2(3)(2), Bulandshahr

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3550

Income-tax Act-Section 147, 144

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Tribunals and Commissions06 May 2026Allowed

Mohd. Tauhid Alam Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3544

Income Tax Act, 1961-Section 144, 148, 148A(d), 68

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Tribunals and Commissions06 May 2026Allowed

Ram Babu Ambavta Vs ITO, Ward 3(1), Gurgaon

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3722

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Tribunals and Commissions06 May 2026Allowed

Jagdeep Singh Gill Vs DCIT/ACIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3781

Income Tax Act, 1961-Section 250, 132, 132(1), 132(4), 132(4A), 115BBE, 292C, Explanation 2 to Section 148, 148, 148A, 148B, 143(2), 143(3), 147, 149, 151, 133A, 133A(2A), 153A to 153D, 1534, 142(1), 139, 132AFinance Act, 2008Finance Act, 2021

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Tribunals and Commissions06 May 2026

Pratap Arora Vs Assistant Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3780

Income Tax Act, 1961-Section 250, 68

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