Tribunals and Commissions06 May 2026Partly Allowed
Ankit Keyal Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3779
Income Tax Act, 1961-Section 250
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
7,818 judgments · page 146 of 391
Tribunals and Commissions06 May 2026
Income Tax Officer Vs Western Developers Private Limited
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3778
Income Tax Act, 1961-Section 250, 143(1), 115BAA, 115BAB, 115JB, 115JAA, 115BBA, 1158AA, 1158, 139(1), Chapter XII-BTaxation Laws (Amendment) Ordinance, 2019
Tribunals and Commissions06 May 2026
Amitabh Tayal Vs ITO, Ward 61(1)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3777
Income Tax Act, 1961-Section 69D, 148, 151(i), 151(ii), 250, 271AAC(1)TOLA
Tribunals and Commissions06 May 2026Allowed
Delite Buildwell Private Limited Vs The Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3776
Income Tax Act, 1961-Section 250
Tribunals and Commissions06 May 2026Allowed
Subhash Chander Khaneja Vs DCIT, Assessment Unit, Income Tax Department, Circle 52(1), Delhi
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3775
Income Tax Act, 1961-Section 250, 69A, 147, 143(2), 149TOLA
Tribunals and Commissions06 May 2026Partly Allowed
Fourseven Services Private Limited Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3774
Income Tax Act, 1961-Section 272A(1)(d), 250, 68, 69, 69A, 27A(1)(d)Rule 46A
Tribunals and Commissions06 May 2026Dismissed
Rishi Aggarwal Vs The Dy. Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3773
Income Tax Act, 1961-Section 250, 154, 143(3), 153C, 249(3)Limitation Act, 1963-Section 5Code of Civil Procedure, 1908-Order XXI
Tribunals and Commissions06 May 2026
Piya Seth Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3772
Income Tax Act, 1961-Section 250, 44AD, 151, 148A(d), 148, 143(2)
Tribunals and Commissions06 May 2026
M/S V R Procurement Corporation Pvt Ltd. Vs Asstt. Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3771
Income Tax Act, 1961-Section 250, 253(5)Limitation Act-Section 5
Tribunals and Commissions06 May 2026Partly Allowed
Swati Kkatyal Vs Assistant Commissioner Of Income Tax, Delhi
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3770
Income Tax Act, 1961-Section 143(3), 144B, 48, 69, 139(1), 139(5), 10(13A), 10(14), 10(14)(i), 10(14)(ii), 54F, 115BBE, 271AAC(1), 270A
Tribunals and Commissions06 May 2026
Rahul Singhal Vs The Deputy Commissioner Of Income Tax & Anr.
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3769
Income-tax Act, 1961-Section 250, 37, 90, 90A, 91, 40(a)(ia), 251(2), 143(1), 143(3), 154, 139(1), 90(2), 264, 10B(8)Income-tax Rules, 1962-Rule 128, 128(9)
Tribunals and Commissions06 May 2026
Starcity Real Estates Pvt. Ltd. Vs DCIT/ACIT Central Circle, Noida
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3765
Income Tax Act, 1961-Section 68, 143(3), 115BBE, 1158BE
Tribunals and Commissions06 May 2026Dismissed
DCIT, Circle 7(1), Delhi Vs Denso Haryana Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3764
Income-tax Act, 1961-Section 41, 41(1), 92CA(3), 142(1), 143(1), 143(1)(a), 143(2), 143(3), 144(1), 144B, 144C(1), 144C(13), 145A, 154
Tribunals and Commissions06 May 2026Dismissed
DCIT Vs Aditya Tapuriah
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3763
Income-tax Act, 1961-Section 153C, 132, 153A
Tribunals and Commissions06 May 2026Dismissed
DCIT Vs M/s. Abhisar Estates Pvt. Ltd
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3762
Income-tax Act, 1961-Section 132, 153A, 153C
Tribunals and Commissions06 May 2026Dismissed
DCIT Vs Devesh Singh
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3761
Income-tax Act, 1961-Section 132, 153A, Explanation 1 to Section 153A, 153C
Tribunals and Commissions06 May 2026Dismissed
DCIT Vs Jitendra Kumar Chhabra
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3760
Income-tax Act, 1961-Section 143(3), 153C, 132, 153A
Tribunals and Commissions06 May 2026Dismissed
DCIT Vs Ravi Renewable Pvt. Ltd
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3768
Income-tax Act, 1961-Section 153C, 132, 153A, Explanation 1 to Section 153A
Tribunals and Commissions06 May 2026Allowed
Rama Garg Vs DCIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3767
Income-tax Act, 1961-Section 132, 153A (Explanation 1), 153C, 153D
Tribunals and Commissions06 May 2026Partly Allowed
Abhishek Gupta Vs DCIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3766
Income Tax Act, 1961-Section 250, 153A, 143(3), 132, 69A, 153C, 147, 148