Tribunals and Commissions02 Jul 2019Dismissed
DCIT Vs Onicra Credit Rating Agency Of India Ltd
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0136
Income Tax Act, 1961 — Section 2(24)(x), 36(1)(v), 36(1)(va), 43B, 142(1), 143(2)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
7,959 judgments · page 391 of 398
Tribunals and Commissions02 Jul 2019 Allowed
Income Tax Officer Vs Mool Chand
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0135
Income Tax Act, 1961 — Section 68, 133(6)
Tribunals and Commissions02 Jul 2019 Allowed
Netambit Info source EServices Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0134
Income Tax Act, 1961 — Section 40(a)(ia), 271, 271(1)(c), 274
Tribunals and Commissions02 Jul 2019 Allowed
Mohan Energy Corporation Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0133
Income Tax Act, 1961 — Section 142(1), 143(1), 143(2)
Tribunals and Commissions02 Jul 2019Dismissed
Pushpender Vs ITO
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0132
Income Tax Act, 1961 — Section 142(1), 144, 147, 148, 149, 150(2), 251
Tribunals and Commissions02 Jul 2019 Allowed
Devender Singh Vs ITO
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0131
Income Tax Act, 1961 — Section 69A, 142(1), 144, 147, 148Income Tax Rules, 1962 — Rule 46A
Tribunals and Commissions02 Jul 2019 Allowed
Puja Kashyap Modi Vs ITO
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0130
Income Tax Act, 1961 — Section 69A
Tribunals and Commissions01 Jul 2019 Allowed
Sumitomo Corporation And Others Vs DDIT And Others
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0190
Income Tax Act, 1961 — Section 9(1)(vii), 28, 30D, 31D, 32D, 33D, 34D, 35D, 36D, 37D, 38D, 39D, 40D, 41D, 42D, 43D, 44D, 44DA, 115A, 139(1), 142(1), 143(1)(a), 143(2), 195, 208, 209, 209(1), 209(1)(d), 234A, 234B, 234C, 234D, 244A, 271 (1)(c)Foreign Exchange Regulation Act, 1973 — Section 29(l)(a)
Tribunals and Commissions01 Jul 2019Partly Allowed
Motherson Sumi Systems Ltd Vs DCIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0189
Income Tax Act, 1961 — Section 92CA(3), 133(6), 144C, 234A, 234B, 234C, 234D, 271(1)(c)
Tribunals and Commissions01 Jul 2019Dismissed
Vipul Kumar Jain Vs ACIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0188
Income Tax Act, 1961 — Section 44AD, 54, 54(1), 54F, 68
Tribunals and Commissions01 Jul 2019Partly Allowed
Surya Kant Jaipuria Vs Asstt. Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0187
Income Tax Act, 1961 — Section 132, 132(4), 132(4A), 143(2), 147, 153A, 153A(1)(a), 153C
Tribunals and Commissions01 Jul 2019Dismissed
ACIT Vs Bikram Vaish
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0186
Income Tax Act, 1961 — Section 54F, 268A
Tribunals and Commissions01 Jul 2019Partly Allowed
Income Tax Officer Vs Escorts Cardiac Diseases
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0185
Income Tax Act, 1961 — Section 11, 11(2), 12A, 80G
Tribunals and Commissions01 Jul 2019 Allowed
Brahma Nand Shiksha Prasar Samiti Vs CIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0184
Income Tax Act, 1961 — Section 10(23C)(vi)
Tribunals and Commissions01 Jul 2019Partly Allowed
Qualcomm Technologies Inc Vs DCIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0183
Income Tax Act, 1961 — Section 9(1)(vi), 9(1)(vi)(b), 9(1)(vi)(c), 14(1), 234C, 271(1)(c)
Tribunals and Commissions01 Jul 2019Dismissed
SRC Aviation Pvt. Ltd Vs Addl. CIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0182
Income Tax Act, 1961 — Section 14A, 36(1)(ii), 40A(2)Income Tax Rules, 1962 — Rule 8D, 8D(2)
Tribunals and Commissions01 Jul 2019 Allowed
Shivalik Cotex Limited Vs ITO
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0181
Income Tax Act, 1961 — Section 68, 131, 148, 151
Tribunals and Commissions01 Jul 2019Partly Allowed
GL Litmus Events Pvt. Ltd Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0101
Income Tax Act, 1961 — Section 5, 7, 13, 28, 29, 37, 37(1), 40(a)(ia), 40A(2), 40A(2)(b), 40A(3), 43B, 68, 69, 69A, 69C, 92C, 92C(3), 92CA(1), 92CA(3), 92D, 92D(3), 131, 131(1), 132, 133(1), 132, 133A, 143(3), 144, 144C, 145, 145(2), 145(1), 145(3), 153A, 144C(5), 271(1)(c), 271G, 281, 292CCode Of Criminal Procedure, 1973 — Section 93, 154Companies Act, 1956 — Section 209
Tribunals and Commissions28 Jun 2019Allowed
Seema Tayal Vs ITO
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0098
Income Tax Act, 1961 — Section 10(38), 68, 115BBE, 133(6)
Tribunals and Commissions28 Jun 2019Allowed
Preeti Aggarwal Vs ITO
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0097
Income Tax Act, 1961 — Section 69A, 115BEE, 143(3)