Tribunals and Commissions16 Jun 2015Dismissed/ Allowed
M/S PVP Ventures Ltd And Others Vs Deputy Commissioner Of Income Tax, And Others
Income Tax Appellate Tribunal · (2015) 06 ITAT CK 2692
Income Tax Act, 1961-Section 28, 36(1)(vii), 36(2), 37, 69A, 170, 170(1), 170(2), 171
