Tribunals and Commissions04 Jul 2019Dismissed
A.C.I.T Vs M/s Nirguna Balik Satsang Mandal
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0116
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
7,967 judgments · page 390 of 399
Tribunals and Commissions04 Jul 2019 Allowed/Partly Allowed
M/s. Mentor Graphic (India) P. Ltd And Others Vs Deputy Commissioner Of Income Tax And Others
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0115
Income Tax Act, 1961 — Section 10A, 92C(2), 92D, 133(6), 143(2)Income Tax Rules, 1962 — Rule 10B(1)(e), 10D
Tribunals and Commissions04 Jul 2019Dismissed
Anish Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0114
Income Tax Rules, 1962 — Rule 46A
Tribunals and Commissions04 Jul 2019Dismissed/Partly Allowed
Dy. C.I.T And Others Vs M/s Mahesh Timber Pvt Ltd And Others
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0113
Income Tax Act, 1961 — Section 14AIncome Tax Rules, 1962 — Rule 8D
Tribunals and Commissions04 Jul 2019 Allowed
Aithent Technologies Pvt Vs DCIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0112
Income Tax Act, 1961 — Section 143(3), 271(1)(c)
Tribunals and Commissions04 Jul 2019 Allowed
M/s Oakland Bottlers [P] Ltd Vs D.C.I.T.
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0111
Tribunals and Commissions04 Jul 2019 Allowed
M/s Mavan Breweries Pvt Ltd Vs D.C.I.T.
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0110
Tribunals and Commissions04 Jul 2019 Allowed
Anil Bhalla Vs ACIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0109
Income Tax Act, 1961 — Section 68, 132, 142(1), 143(2), 153AIncome Tax Rules, 1962 — Rule 46A
Tribunals and Commissions04 Jul 2019 Allowed
M/s Metenere Ltd Vs A.C.I.T
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0108
Income Tax Act, 1961 — Section 2yi(i)(c), 2(24)(x), 14A, 80IB, 115JB, 115JC, 143(3), 234A, 234B, 234C, 234D, 271, 271(1), 271(i)(c), 271(1)(iii)
Tribunals and Commissions04 Jul 2019Dismissed
Income Tax Officer Vs Association Of Corporation
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0107
Income Tax Act, 1961 — Section 2(15), 11, 12, 12A
Tribunals and Commissions04 Jul 2019 Allowed
Tofee Agricultural Farms Pt. Ltd Vs ITO
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0106
Income Tax Act, 1961 — Section 250(6)
Tribunals and Commissions04 Jul 2019 Allowed
Uma Sharan Sharma Vs ACIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0105
Income Tax Act, 1961 — Section 40(a)(ia)
Tribunals and Commissions04 Jul 2019 Allowed
Rishabh Buildwell P. Ltd And Others Vs DCIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0104
Income Tax Act, 1961 — Section 132, 143(3), 153A, 153A(1)(b), 153B(1), 153B(1)(b), 153D, 254, 271(1)(c), 271AAB
Tribunals and Commissions03 Jul 2019 Allowed
Amit Gupta Vs ITO
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0192
Income Tax Act, 1961 — Section 250(6)
Tribunals and Commissions03 Jul 2019 Allowed
Magnolia Estates (P) Ltd Vs ITO
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0129
Income Tax Act, 1961 — Section 143(2), 143(3), 234B
Tribunals and Commissions03 Jul 2019 Allowed/Disposed Off
M/s. L.T. Foods Ltd (Previously M/s. LT Overseas Ltd) And Others Vs ACIT And Others
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0128
Income Tax Act, 1961 — Section 14A, 40(a)(ia), 40A(3), 69, 80G, 80HHC, 80IB, 80IB(11A), 132, 142(2A), 143(1), 143(3), 147, 148, 153A, 154, 194C, 234A, 234B, 234D, 244AIncome Tax Rules, 1962 — Rule 8D
Tribunals and Commissions03 Jul 2019Dismissed/ Allowed
Commissioner Of Income Tax Vs M/s Transcend India Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0127
Income Tax Rules, 1962 — Rule 46A
Tribunals and Commissions03 Jul 2019 Allowed
Iffco Tokio General Insurance Co. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0126
Income Tax Act, 1961 — Section 37, 134(4), 143(2), 143(3), 147, 148, 234B, 234C, 271(1)(c)
Tribunals and Commissions03 Jul 2019Dismissed
ITO And Others Vs Sameer Akhil Kachru And Others
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0125
Income Tax Act, 1961 — Section 54F, 143(2), 143(3), 234B, 234C
Tribunals and Commissions03 Jul 2019 Allowed
Nanak Chand Bansal Vs DCIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0124
Income Tax Act, 1961 — Section 132, 140, 142(1), 143(2), 153A(1)(a)