Tribunals and Commissions01 Jul 2019Partly Allowed
Income Tax Officer Vs Escorts Cardiac Diseases
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0185
Income Tax Act, 1961 — Section 11, 11(2), 12A, 80G
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
7,967 judgments · page 392 of 399
Tribunals and Commissions01 Jul 2019 Allowed
Brahma Nand Shiksha Prasar Samiti Vs CIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0184
Income Tax Act, 1961 — Section 10(23C)(vi)
Tribunals and Commissions01 Jul 2019Partly Allowed
Qualcomm Technologies Inc Vs DCIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0183
Income Tax Act, 1961 — Section 9(1)(vi), 9(1)(vi)(b), 9(1)(vi)(c), 14(1), 234C, 271(1)(c)
Tribunals and Commissions01 Jul 2019Dismissed
SRC Aviation Pvt. Ltd Vs Addl. CIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0182
Income Tax Act, 1961 — Section 14A, 36(1)(ii), 40A(2)Income Tax Rules, 1962 — Rule 8D, 8D(2)
Tribunals and Commissions01 Jul 2019 Allowed
Shivalik Cotex Limited Vs ITO
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0181
Income Tax Act, 1961 — Section 68, 131, 148, 151
Tribunals and Commissions01 Jul 2019Partly Allowed
GL Litmus Events Pvt. Ltd Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0101
Income Tax Act, 1961 — Section 5, 7, 13, 28, 29, 37, 37(1), 40(a)(ia), 40A(2), 40A(2)(b), 40A(3), 43B, 68, 69, 69A, 69C, 92C, 92C(3), 92CA(1), 92CA(3), 92D, 92D(3), 131, 131(1), 132, 133(1), 132, 133A, 143(3), 144, 144C, 145, 145(2), 145(1), 145(3), 153A, 144C(5), 271(1)(c), 271G, 281, 292CCode Of Criminal Procedure, 1973 — Section 93, 154Companies Act, 1956 — Section 209
Tribunals and Commissions28 Jun 2019Allowed
Seema Tayal Vs ITO
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0098
Income Tax Act, 1961 — Section 10(38), 68, 115BBE, 133(6)
Tribunals and Commissions28 Jun 2019Allowed
Preeti Aggarwal Vs ITO
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0097
Income Tax Act, 1961 — Section 69A, 115BEE, 143(3)
Tribunals and Commissions28 Jun 2019Allowed
SGDC India Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0096
Income Tax Act, 1961 — Section 143(1), 143(2), 143(3), 147, 147(b), 148, 148(2), 151Evidence Act, 1872 — Section 114(e)
Tribunals and Commissions28 Jun 2019Allowed
Shivsagar Builders P. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0095
Income Tax Act, 1961 — Section 5, 5(1), 10(2)(iii), 23, 23(1), 23(2), 28, 36(1)(iii), 48, 70, 133(6), 142(1), 142(2), 143(2), 143(3), 156, 234A, 234B, 234C, 271CIncome-Tax Rules, 1962 — Rule 46A
Tribunals and Commissions26 Jun 2019Dismissed
DCIT Vs Florentine Estate Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0094
Income Tax Act, 1961 — Section 37, 37(1), 40(a)(ia), 53, 131, 132, 132(4), 133A, 133(6), 139(1), 142(1), 143(2), 143(3), 153A, 153C, 163(3), 194C
Tribunals and Commissions26 Jun 2019Dismissed
M/s. Satyashiv Shares & Securities Pvt. Ltd Vs Pr. Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0093
Income Tax Act, 1961 — Section 33B, 56(2)(viib), 68, 92A, 92BA, 131, 133(6), 139, 142(1), 143(1), 143(2), 143(3), 147, 148, 263
Tribunals and Commissions25 Jun 2019Allowed
Shyam Kaur (Individual) Vs ACIT
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0092
Income Tax Act, 1961 — Section 271, 271(1)(c), 274
Tribunals and Commissions24 Jun 2019Dismissed
M/s. Mannat Motors (India), 22, Dudial Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0091
Income Tax Act, 1961 — Section 68, 69A, 133(6)Income-Tax Rules, 1962 — Rule 46A
Tribunals and Commissions24 Jun 2019Allowed
Ashok Kumar Vs ACIT
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0090
Income Tax Act, 1961 — Section 154, 200A, 200A(i), 200A(1)(c), 200A(1)(d), 200A(1)(e), 200A(1)(f), 234E
Tribunals and Commissions24 Jun 2019 Allowed
Ranji Dhawan Vs ACIT
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0089
Tribunals and Commissions24 Jun 2019 Allowed
Malik Enterprises Pvt. Ltd Vs ITO
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0088
Tribunals and Commissions18 Jun 2019
Addl. CIT, Special Vs Prayag Polytech Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0005
Income Tax Act, 1961 — Section 68, 127(1), 131, 133(6), 142(1), 143(2)Reserve Bank Of India Act, 1934 — Section 45(1)(c)
Tribunals and Commissions18 Jun 2019Dismissed
DCIT, Rohtak Circle, Rohtak Vs Sunil Ahuja
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0004
Income Tax Act, 1961 — Section 143(3)
Tribunals and Commissions18 Jun 2019Dismissed
DDIT International Taxation Dehradun Vs Rolv Berg Drive
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0003
Income Tax Act, 1961 — Section 44BB, 44BB(1), 44BB(2), 190, 191, 192, 201(1A), 208, 234B