Tribunals and Commissions23 Jul 2019Dismissed
ACIT Vs M/s Spice Jet Ltd
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0060
Income Tax Act, 1961 — Section 1A, 194H, 201(1), 271C
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
8,141 judgments · page 394 of 408
Tribunals and Commissions23 Jul 2019 Allowed
Dr. Tripat Choudhary Vs ACIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0059
Income Tax Act, 1961 — Section 14A, 40(a)(ia), 194J
Tribunals and Commissions23 Jul 2019 Allowed
Deepa Chauhan, C/O C.S. Anand & Co Vs ITO
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0058
Income Tax Act, 1961 — Section 127, 143(2), 143(3), 144, 271(1)(c)
Tribunals and Commissions22 Jul 2019Dismissed
DCIT Vs M/s. Flora & Fauna Housing And New Delhi. Developers Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0057
Income Tax Act, 1961 — Section 72, 73Finance Act, 2005 — Section 43(5), 43(5)(c), 43(5)(d)
Tribunals and Commissions22 Jul 2019Dismissed
M/s Apollo Finance Ltd Vs Dy. C.I.T
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0056
Income Tax Act, 1961 — Section 14AIncome Tax Rules, 1962 — Rule 8D
Tribunals and Commissions22 Jul 2019 Allowed
M/s. Aries Crafts Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0055
Tribunals and Commissions22 Jul 2019Dismissed
DCIT And Others Vs M/s. Ammonia Supply And Others
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0054
Tribunals and Commissions22 Jul 2019Partly Allowed
Mahashakti Engineering Co Vs DCIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0053
Income Tax Act, 1961 — Section 143(3)
Tribunals and Commissions22 Jul 2019 Allowed
Manish Traders Vs ITO
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0052
Income Tax Act, 1961 — Section 48, 49, 50C, 55C, 55(2)(a), 55(2)(b), 55(2)(a)(ii), 147
Tribunals and Commissions22 Jul 2019Dismissed
Income Tax Officer Vs Vijender L/H
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0051
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions22 Jul 2019 Allowed
Alang Auto & General Engineering Vs Dy. C.I.T
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0050
Income Tax Act, 1961 — Section 2(22)(e), 143(3), 271(1)(c)
Tribunals and Commissions22 Jul 2019Dismissed
Income Tax Officer Vs Anwar Hussain Malik
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0049
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions22 Jul 2019 Allowed
M/s. Om Gupta Educational Trust Vs CIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0048
Income Tax Act, 1961 — Section 2(15), 12AA, 12AA(1)(a)
Tribunals and Commissions22 Jul 2019Partly Allowed
Anand Prakash Vs Addl. CIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0038
Income Tax Act, 1961 — Section 36(1)(I), 36(1)(iii), 36(iii), 40A(3), 68, 143(3)
Tribunals and Commissions22 Jul 2019Dismissed
Assistant Commissioner Of Income Tax Vs M/s Spectral Services Consultants Private Limited
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0037
Income Tax Act, 1961 — Section 40(a)(i), 268A
Tribunals and Commissions22 Jul 2019 Allowed
Today Realty Pvt. Ltd Vs ITO
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0036
Income Tax Act, 1961 — Section 68, 69C, 133(6), 139, 142, 142(1), 143(2), 143(3), 144, 144(1)(a), 147, 148, 148(1), 292B
Tribunals and Commissions19 Jul 2019Allowed
Subhash Rastogi Vs Income-Tax Officer
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0020
Income Tax Act, 1961 — Section 271(1)(c)
Tribunals and Commissions18 Jul 2019Partly Allowed
Amadeus Global Travel Vs ADIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0019
Income Tax Act, 1961 — Section 44BB, 44DA, 80HHE, 133(6), 143(3), 190, 191, 192, 194J, 195, 195(1), 195(2), 198, 200, 201, 201(1A), 203, 204, 208, 209(1)(d), 234BFinance Act, 2012 — Section 5(2), 9(1), 9(1)(i), 9(l)(i)(a), 9(l)(vi)Copyright Act, 1957 — Section 14, 14(1), 14(a), 14 (a)(i), 14 (a)(ii), 14 (a)(iii), 14 (a)(iv), 14 (a)(v), 14 (a)(vi), 14 (a)(vii), 14(b)
Tribunals and Commissions18 Jul 2019Dismissed
DCIT Vs Sahara Care Ltd
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0018
Income Tax Act, 1961 — Section 14A, 30, 31, 32, 33, 34, 35, 35D, 36, 37, 57, 143(3)
Tribunals and Commissions18 Jul 2019Dismissed
Asstt. Commissioner Of Income Tax Vs M/s Arushi Exports
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0017
Income Tax Act, 1961 — Section 268A