Tribunals and Commissions06 Jul 2018Allowed
Bellsea Ltd Vs Adit
Income Tax Appellate Tribunal · (2018) 07 ITAT CK 0001
Income-tax Act, 1961 — Section 3, 16, 44BB, 234B, 271(1)(c), 363, 364Income-tax Act, 1961 — Article S(2)(g), (2)(h), 5, 5(2)(g), 7
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
8,164 judgments · page 408 of 409
Tribunals and Commissions27 Jun 2018Dismissed
DCIT Vs M/s Sterling Ornament (P) Ltd
Income Tax Appellate Tribunal · (2018) 06 ITAT CK 0001
Income-tax Act, 1961 — Section 9,9(1)(vii), 40(a)(i),143(1), 142(1), 143(2), 143(3), 195, 195(1), 195(2), 195(4),195(5), 195(9)
Tribunals and Commissions25 Jun 2018Allowed
Moti Adhesives P. Ltd Vs I.T.O
Income Tax Appellate Tribunal · (2018) 06 ITAT CK 0002
Income-tax Act, 1961 — Section 68, 69, 131, 132, 139, 142(1), 143(1), 143(2), 143(3), 147, 148,153A, 153C, 292C
Tribunals and Commissions19 Jun 2018Allowed
M/s. Pesak Ventures Ltd Vs DCIT (International Taxation)
Income Tax Appellate Tribunal · (2018) 06 ITAT CK 0003
Income-tax Act, 1961 — Section 2(28A), 9(1), 92CA(3), 143(2), 143(3), 144C(1), 144C(13), 159, 160(1), 163, 176, 176(3), 176(5), 178, 234B, 271(l)(c), 292BIncome-tax Rules, 1962 — Rule 11UA
Tribunals and Commissions06 Jun 2018Dismissed
Assistant Commissioner Of Income Vs M/S Splendor Landbase Limited
Income Tax Appellate Tribunal · (2018) 06 ITAT CK 0005
Income-tax Act, 1961 — Section 32, 32(2), 80, 80AC, 80IB(10)132, 139, 139(1), 139(3), 139(5), 143(3), 147, 148, 149, 151, 153, 153A, 153A(1)(a), 154, 158B, 158B(b), 271(1)(c)
Tribunals and Commissions05 Jun 2018Allowed
M/s. Nokia Networks Oy Vs Jt. Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2018) 06 ITAT CK 0004
Income-tax Act, 1961 — Section 2, 2(b), 3, 4, 5, 5(2), 9, 9(l)(i), 9(l)(vi), 44C, 90(2), 131, 142(1), 143(3), 234BIncome-tax Rules, 1962 — Rule 10
Tribunals and Commissions31 May 2018Allowed
Ernst & Young Ltd Vs ACIT (International Taxation)
Income Tax Appellate Tribunal · (2018) 05 ITAT CK 0001
Income-tax Act, 1961 — Section 44C, 37(1), 143(3), 144C(13), 271(1)(c)
Tribunals and Commissions24 May 2018Allowed
Sunil Agarwal Vs I.T.O
Income Tax Appellate Tribunal · (2018) 05 ITAT CK 0002
Income-tax Act, 1961 — Section 14A, 69B, 132, 132(4), 132(4A), 142(1), 143(1), 143(2), 143(3), 147, 147(b), 148, 151, 234B, 292C
Tribunals and Commissions15 May 2018Allowed
Gagan Infraenergy Ltd Vs DCIT
Income Tax Appellate Tribunal · (2018) 05 ITAT CK 0003
Income-tax Act, 1961 — Section 2(47), 45, 46, 47(iii), 47(iv), 47(v), 48, 49, 50, 51, 52, 53, 54, 55, 56(2)(viia), 82, 127Gift Tax Act, 1958 — Section 5Transfer of Property Act, 1882 — Section 122
Tribunals and Commissions20 Apr 2018Dismissed
I.T.O Vs Gisil Designs Pvt. Ltd
Income Tax Appellate Tribunal · (2018) 04 ITAT CK 0001
Income-tax Act, 1961 — Section 144Income-tax Rules, 1962 — Rule 46A
Tribunals and Commissions12 Apr 2018Partly Allowed
Kpit Technologies Ltd.,, Pune Vs Deputy Commissioner Of Income-Tax
Income Tax Appellate Tribunal · (2018) 04 ITAT CK 3808
Income Tax Rules, 1962-Rule 8D, 8D(iii)Income Tax Act, 1961-Section 14(2), 14A, 14A(2), 143(3), 14A(3), 115JB, 144C(13)
Tribunals and Commissions13 Apr 2017Dismissed
Software Technology Parks Of India Vs ACIT
Income Tax Appellate Tribunal · (2017) 04 ITAT CK 0001
Income Tax Act, 1961 — Section 2(15), 11, 12, 12A, 13, 14
Tribunals and Commissions27 Feb 2017Dismissed
Kaling Offset Pvt. Ltd Vs ITO
Income Tax Appellate Tribunal · (2017) 02 ITAT CK 0001
Income-Tax (Appellate Tribunal) Rules, 1963 — Rule 19
Tribunals and Commissions09 Mar 20161961-Section 6
M/S. Hewlett-Packard India Software Operation Pvt. Ltd. Vs Asst. Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2016) 03 ITAT CK 3876
Income Tax Act, 1961-Section 10A, 37, 80HHC, 92CA, 92C(2), 133(6), 143(3), 144C, 144C(5), 234B, 234D
Tribunals and Commissions17 Jun 2015Allowed
M/s. ONS Creations Pvt. Ltd Vs ITO
Income Tax Appellate Tribunal · (2015) 06 ITAT CK 0001
Income Tax Act, 1961 — Section 144, 263Income Tax Rules, 1962 — Rule 46A
Tribunals and Commissions16 Jun 2015Dismissed/ Allowed
M/S PVP Ventures Ltd And Others Vs Deputy Commissioner Of Income Tax, And Others
Income Tax Appellate Tribunal · (2015) 06 ITAT CK 2692
Income Tax Act, 1961-Section 28, 36(1)(vii), 36(2), 37, 69A, 170, 170(1), 170(2), 171
Tribunals and Commissions22 Jan 2015Appeal Allowed
Chain Roop Baid vs Assistant Commissioner of Income-tax
Income Tax Appellate Tribunal · (2015) 01 ITAT CK 0001
Income Tax Act, 1961, Section 144, Section 144, Section 144, Section 144, Section 132, Section 132,
Tribunals and Commissions21 Jan 2015Appeal Allowed
BP India Services (P.) Ltd. vs Assistant Commissioner of Income-tax
Income Tax Appellate Tribunal · (2015) 01 ITAT CK 0002
Income Tax Act, 1961, Section 133(6), Section 133(6), Section 133(6), Section 133(6), Section 143(3), Sectio
Tribunals and Commissions31 Oct 2014Party Allowed
Avalon Technologies (P.) Ltd. vs Assistant Commissioner of Income-tax
Income Tax Appellate Tribunal · (2014) 10 ITAT CK 0001
Tribunals and Commissions11 Mar 2014Dismissed
Rasandik Engineers Industries India Ltd Vs ACIT
Income Tax Appellate Tribunal · (2014) 03 ITAT CK 0001