Tribunals and Commissions06 May 2019 Allowed
Agilent Technologies Vs ACIT
Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0012
Income Tax Act, 1961 — Section 92CA(3), 92D, 143(3), 144C, 144C(5), 271(1)(c)Income Tax Rules, 1962 — Rule 10D
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
8,164 judgments · page 406 of 409
Tribunals and Commissions06 May 2019 Allowed
Nemi Chand Jain Educational Society Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0011
Income Tax Act, 1961 — Section 2(45), 10, 11, 11(1), 11(1)(a), 11(2), 11(2)(c), 11(7), 139(1)
Tribunals and Commissions06 May 2019 Allowed
Nirmal Kaur Vs ITO
Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0010
Income Tax Act, 1961 — Section 144, 147, 148
Tribunals and Commissions03 May 2019Partly Allowed
Pintu Vs ITO
Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0009
Income Tax Act, 1961 — Section 68
Tribunals and Commissions03 May 2019 Allowed
Vinay Khaitan Vs Joint Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0008
Income Tax Act, 1961 — Section 143(3), 271(1)(c)
Tribunals and Commissions03 May 2019Dismissed
Manjit Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0007
Income Tax Act, 1961 — Section 40(a)(ia), 68, 271, 271(1)(c), 274
Tribunals and Commissions03 May 2019 Allowed
M/s. Anil Chandhok HUF Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0006
Income Tax Act, 1961 — Section 133(6), 133A, 147, 148
Tribunals and Commissions03 May 2019 Allowed
Jeeshan Ahmad Vs ITO
Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0002
Income Tax Act, 1961 — Section 69A, 144A, 271(1)(c)
Tribunals and Commissions03 May 2019 Allowed
Sunny Chemicals Pvt. Ltd Vs ITO
Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0001
Income Tax Act, 1961 — Section 68, 133(6), 142(1), 143(2)Income Tax Rules, 1962 — Rule 46A
Tribunals and Commissions02 May 2019Dismissed
Pankaj Kayathwal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0031
Income Tax Act, 1961 — Section 10, 144
Tribunals and Commissions02 May 2019Dismissed
Income Tax Officer Vs Mohd. Nadeem
Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0030
Income Tax Act, 1961 — Section 69A
Tribunals and Commissions02 May 2019Dismissed
Income-Tax Officer Vs M/s Engineering Innovation
Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0029
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions02 May 2019Dismissed
Tidewater Marine International Inc Vs DCIT
Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0028
Income Tax Act, 1961 — Section 5, 9, 28, 29, 30, 31, 32, 33, 34, 35, 36, 37, 38, 39, 40, 41, 43, 43A, 44BB, 44BB(2), 44DA, 143(3), 144C(1), 144C(3)(b)
Tribunals and Commissions02 May 2019Dismissed
DCIT Vs M/s Metro Ortem Ltd
Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0027
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions02 May 2019 Allowed
M/s. Travel Makerz (India) Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0005
Income Tax Act, 1961 — Section 250(6)
Tribunals and Commissions02 May 2019Dismissed
M/s. Kinzo Exports Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0004
Limitation Act, 1963 — Section 5Income Tax Act, 1961 — Section 132, 142A(1), 153C
Tribunals and Commissions02 May 2019 Allowed
Mohd. Yameen Munna Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0003
Income Tax Act, 1961 — Section 2(14), 54B, 133(6), 144(3), 144, 147, 148, 148(2)
Tribunals and Commissions01 May 2019Dismissed
Deputy Commissioner Of Income Tax Vs Purshottam Lal Gupta
Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0026
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions01 May 2019Dismissed
ACIT Vs Van Oord ACZ India (P) Ltd
Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0025
Tribunals and Commissions01 May 2019Dismissed
M/s. Bhoomica Agro Industries Limited Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0024
Income-Tax (Appellate Tribunal) Rules, 1963 — Rule 19(2)