COURT ARCHIVE

Income Tax Appellate Tribunal judgments

8,140 judgments · page 395 of 407

Tribunals and Commissions18 Jul 2019Partly Allowed

At & T Global Network Services (India) Private Limited Vs Additional Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0015

Income Tax Act, 1961 — Section 9(1)(vi), 35ABB, 37, 37(1), 40(a)(i), 80 IA, 80IA(iv), 92B, 92CA, 92CA(1), 92CA(3), 142(1), 143(2), 143(3), 144C, 145(2), 194I, 194J, 234B, 234C, 271(1)(c),

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Tribunals and Commissions17 Jul 2019Allowed

American Express (I) P. Ltd Vs DCIT

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0014

Income Tax Act, 1961 — Section 10A, 92CA, 133(6), 143(3), 144CIncome Tax Rules, 1962 — Rule 108(2)

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Tribunals and Commissions16 Jul 2019 Allowed

(Late) Shri Mahipal Singh Vs Income Tax Officer

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0013

Income Tax Act, 1961 — Section 250(6)

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Tribunals and Commissions16 Jul 2019 Allowed

Gurinder Singh Dillon Vs Income Tax Officer

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0012

Income Tax Act, 1961 — Section 250(6)

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Tribunals and Commissions16 Jul 2019 Allowed

Aruna Gaur Vs Income Tax Officer

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0011

Income Tax Act, 1961 — Section 271(1)(c)

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Tribunals and Commissions16 Jul 2019 Allowed

Satish Kumar Gautam Vs Income Tax Officer

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0010

Income Tax Act, 1961 — Section 250(6), 271(1)(c)

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Tribunals and Commissions15 Jul 2019 Allowed

Income Tax Officer Vs AASl (India) Properties In Infrastructure Private Limited

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0009

Income Tax Act, 1961 — Section 68, 131, 132, 133A, 133(6), 142(1), 143(2), 143(3), 147, 148

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Tribunals and Commissions15 Jul 2019Allowed

M/s Rita Plastics Pvt. Ltd Vs Income Tax Officer, Ward

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0008

Income Tax Act, 1961 — Section 41(1), 143(3)

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Tribunals and Commissions12 Jul 2019 Allowed

Alfa Bhoj Limited Vs ACIT

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0035

Income Tax Act, 1961 — Section 37, 40A(3), 69, 143(3), 153A, 271(1)(c), 274

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Tribunals and Commissions12 Jul 2019Partly Allowed

Asstt. Commissioner Of Income Tax Vs M/S Triveni Motors

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0034

Income Tax Act, 1961 — Section 43BIncome-Tax Rules, 1962 — Rule 46A, 46A(3)

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Tribunals and Commissions12 Jul 2019Allowed

Ganesh Arora Vs ACIT

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0033

Income Tax Act, 1961 — Section 69, 127(2), 132, 142(1), 143(2), 143(3)

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Tribunals and Commissions12 Jul 2019Dismissed

Gaurav Garg Vs Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0032

Income Tax Act, 1961 — Section 68, 69, 69A, 131, 132A, 142(1), 143(3), 153A, 271, 271(1), 271(1)(c), 276C

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Tribunals and Commissions12 Jul 2019Dismissed

DCIT Vs M/S. Metlife Global Operations Support Centre Pvt. Ltd

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0031

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Tribunals and Commissions12 Jul 2019Dismissed

Krishan Kumar Vs Income Tax Officer

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0030

Income Tax Act, 1961 — Section 69, 148

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Tribunals and Commissions12 Jul 2019Dismissed

Income Tax Officer Vs M/S Society For Participatory Research In Asia

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0029

Income Tax Act, 1961 — Section 2(15), 11, 12, 143(3), 271(1)(c)

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Tribunals and Commissions12 Jul 2019Dismissed/Allowed

Vijay Sachdev Vs Joint Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0028

Income Tax Act, 1961 — Section 14A, 143(2), 143(3), 154Income-Tax Rules, 1962 — Rule 8D, 8D(2)(iii)

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Tribunals and Commissions12 Jul 2019Dismissed

M/S Rural Communication AND Marketing Pvt.Ltd Vs Deputy Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0027

Income Tax Act, 1961 — Section 32, 143(3), 271(1)(c)Income-Tax Rules, 1962 — Rule 5

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Tribunals and Commissions12 Jul 2019Allowed

M/S Tara Mercantile Pvt. Ltd Vs DCIT

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0026

Income Tax Act, 1961 — Section 56(2)(viia), 56(2)(viib), 68, 142(1), 143(2), 143(3)Income-Tax Rules, 1962 — Rule 46A

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Tribunals and Commissions12 Jul 2019Dismissed

Addl. CIT And Others Vs M/s Oriflame India Pvt. Ltd. (in respect Of erstwhile Silver Oak Labotaries Pvt. Ltd And Others

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0025

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Tribunals and Commissions12 Jul 2019Dismissed

ACIT Vs M/s. Minda Corporation Ltd

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0024

Income Tax Act, 1961 — Section 14A, 132(1), 143(1), 143(3), 153A

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