Tribunals and Commissions12 Jul 2019Dismissed
ACIT Vs M/s. Minda Corporation Ltd
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0024
Income Tax Act, 1961 — Section 14A, 132(1), 143(1), 143(3), 153A
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
8,141 judgments · page 396 of 408
Tribunals and Commissions12 Jul 2019Partly Allowed
Pawan Kumar Singhal Vs ACIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0023
Income Tax Act, 1961 — Section 10(38), 68, 69C, 115BBE, 143(3), 146, 201(2), 234A, 234B, 234C, 245HA, 246, 246A, 246A(1), 248, 249, 249(1)(a), 250, 250(4), 250(5), 250(6), 251, 251(1)(a), 251(1)(b), 251(2), 270AA(1)
Tribunals and Commissions12 Jul 2019Dismissed
M/s SMG Estates (P) Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0022
Income Tax Act, 1961 — Section 68, 131, 115BBE, 115BBL, 133(6)
Tribunals and Commissions12 Jul 2019Allowed
Manita, 830, South Civil Lines Vs Pr. CIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0021
Income Tax Act, 1961 — Section 10(38), 143(3), 263, 263(1)
Tribunals and Commissions11 Jul 2019Partly Allowed
Income Tax Officer And Others Vs M/s P. L. & Sons Infrastructure Pvt And Others
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0047
Income Tax Act, 1961 — Section 36(1)(iii), 40A(2)(b), 44AB, 69C, 80G, 143(3)
Tribunals and Commissions11 Jul 2019Dismissed
DCIT Vs Care India Solutions For Sustainable Development
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0046
Income Tax Act, 1961 — Section 2(15), 11, 12A, 12AA, 80G(5)(vi)
Tribunals and Commissions11 Jul 2019 Allowed
M/s. Creative Infrapower Pvt. Ltd Vs ITO
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0045
Income Tax Act, 1961 — Section 68Income-Tax Rules, 1962 — Rule 46A
Tribunals and Commissions11 Jul 2019Partly Allowed/Dismissed
District Cooperative Bank Ltd Vs DCIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0044
Income Tax Act, 1961 — Section 2(24)(ii), 10(34), 10(345)
Tribunals and Commissions11 Jul 2019Dismissed
Moving Picture Company India Ltd Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0043
Income Tax Act, 1961 — Section 115JB, 143(3)
Tribunals and Commissions11 Jul 2019 Allowed
M/s Sporty Solutions P. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0042
Tribunals and Commissions11 Jul 2019 Allowed
Anand Mishra Vs ACIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0041
Tribunals and Commissions11 Jul 2019 Allowed
M.K. Agarwal Vs ITO
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0040
Tribunals and Commissions11 Jul 2019Disposed Off/Dismissed
Dushyant Nagar Vs ITO
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0039
Income Tax Act, 1961 — Section 144, 145
Tribunals and Commissions10 Jul 2019Partly Allowed
M/s. Pernod Ricard India Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0091
Income Tax Act, 1961 — Section 14A, 32, 37(1), 40A(3), 40(a)(ia), 92, 92(1), 92B, 92B(1), 92C, 92CA, 92CA(2B), 92D, 92E, 92F, 92F(v), 133(6), 144C(13), 145, 153A, 153C, 194H, 271(1)(c), 292CIncome Tax Rules, 1962 — Rule 8D, 10B(1)(e)
Tribunals and Commissions10 Jul 2019 Allowed
Vodafone Idea Limited Vs ACIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0090
Income Tax Act, 1961 — Section 133(A), 194H, 201(1), 201(1A), 206C, 271C, 273B, 274(1), 275
Tribunals and Commissions10 Jul 2019Dismissed
Asstt. Commissioner Of Income Tax Vs M/s. True Developers Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0089
Income Tax Act, 1961 — Section 37(1), 132, 142(1)
Tribunals and Commissions10 Jul 2019Dismissed
Navijyoti Vikas Sansthan Vs Addl. CIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0088
Income Tax Act, 1961 — Section 11, 12, 12AA, 13, 148
Tribunals and Commissions10 Jul 2019Dismissed
DCIT Vs M/s Modi Industries Ltd
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0087
Income Tax Act, 1961 — Section 14, 14A, 22, 28Income Tax Rules, 1962 — Rule 8D, 8D(2), 8D(2)(iii)
Tribunals and Commissions10 Jul 2019Dismissed
ACIT Vs M/s. Oriental Building & Furnishing Co. Ltd
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0086
Income Tax Act, 1961 — Section 143(3), 147, 271(1)(c)
Tribunals and Commissions10 Jul 2019Dismissed
ACIT Vs M/s. Oscar Investments Ltd
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0085
Income Tax Act, 1961 — Section 14A