Tribunals and Commissions10 Jul 2019Dismissed
DCIT Vs Manisha Juneja Sawhney
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0083
Income Tax Act, 1961 — Section 54, 54F, 54F(a)(ii), 54F(a)(iii), 143(3)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
8,140 judgments · page 397 of 407
Tribunals and Commissions10 Jul 2019 Allowed
Neeraj Jolly Vs ITO
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0081
Income Tax Act, 1961 — Section 143(2), 144, 147, 148Income Tax Rules, 1962 — Rule 46A
Tribunals and Commissions10 Jul 2019Dismissed
L & T SUCG JV JV CC 27 And Others Vs Addl. CIT And Others
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0080
Income Tax Act, 1961 — Section 17(2), 37, 40(a)(ia), 40A(2)(b), 43A, 68, 142(2A), 143(1), 143(3), 154Income Tax Rules, 1962 — Rule 5, 10B, 46A
Tribunals and Commissions10 Jul 2019 Allowed
Kishore Ajwani Vs ITO
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0079
Income Tax Act, 1961 — Section 139(1), 139(4), 142(1), 144, 147, 148, 234A, 234B, 234C
Tribunals and Commissions10 Jul 2019 Allowed
Arora Infracon Pvt. Ltd Vs ITO
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0078
Income Tax Act, 1961 — Section 142(1)
Tribunals and Commissions10 Jul 2019 Allowed
Rajasthan Prime Distributor Vs ITO
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0077
Income Tax Act, 1961 — Section 40(a)(ia)
Tribunals and Commissions10 Jul 2019 Allowed
Urmila Devi Charitable Trust Vs ITO
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0076
Income Tax Act, 1961 — Section 11, 12
Tribunals and Commissions09 Jul 2019 Allowed
Shubhani Engineering & Consultants Pvt. Ltd Vs ITO
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0162
Income Tax Act, 1961 — Section 33B, 142(1), 143(2), 143(2)(ii), 143(3), 144, 158BD, 158BO, 282Code Of Civil Procedure, 1908 — Order 5 Rule 17, Order 5 Rule 18, Order 5 Rule 19, Order 5 Rule 20
Tribunals and Commissions09 Jul 2019Dismissed
ACIT Vs M/s Sandhu Contractors PVT. LTD
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0161
Income Tax Act, 1961 — Section 271(1)(c)
Tribunals and Commissions09 Jul 2019Partly Allowed
Aggarwal Associates Vs DCIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0160
Income Tax Act, 1961 — Section J42(1), 44AB, 132, 142(1}, 143(2), 143(3), 145(3), 153A
Tribunals and Commissions09 Jul 2019 Allowed
NGK Spark Plugs P. Ltd Vs Dy. Commissioner Of Income-Tax
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0159
Income Tax Act, 1961 — Section 115JB
Tribunals and Commissions09 Jul 2019 Allowed
State Bank Of India Vs ACIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0158
Income Tax Act, 1961 — Section 10(5), 139, 201(1), 201(1A)
Tribunals and Commissions09 Jul 2019Dismissed
DCIT Vs MGF Motors Ltd
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0157
Finance Act, 2001 — Section 14AIncome Tax Act, 1961 — Section 14A, 36(1)(iii)Income Tax Rules, 1962 — Rule 8D
Tribunals and Commissions09 Jul 2019Dismissed
DCIT Vs M/s Mahagun Real Estate Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0156
Tribunals and Commissions09 Jul 2019Partly Allowed
Ved Parkash Vs Asstt. Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0155
Tribunals and Commissions09 Jul 2019 Allowed
Schleicher India Ltd Vs ACIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0154
Income Tax Act, 1961 — Section 271(1)(c)
Tribunals and Commissions09 Jul 2019 Allowed
Mahaveer Forginings Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0153
Income Tax Act, 1961 — Section 250(6)
Tribunals and Commissions09 Jul 2019 Allowed
M/s. City Wines Vs ACIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0152
Income Tax Act, 1961 — Section 40A(3), 143(3)
Tribunals and Commissions09 Jul 2019Partly Allowed
Raj Kumar Jain Vs ITO
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0151
Income Tax Act, 1961 — Section 40A(3), 48(3), 143(3)
Tribunals and Commissions09 Jul 2019Dismissed
Durga Ferrous P. Ltd Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0150
Income Tax Act, 1961 — Section 68, 139(1), 143(3), 147, 148