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Income Tax Appellate Tribunal judgments

7,960 judgments · page 147 of 398

Tribunals and Commissions06 May 2026Allowed

Rama Garg Vs DCIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3767

Income-tax Act, 1961-Section 132, 153A (Explanation 1), 153C, 153D
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Tribunals and Commissions06 May 2026Partly Allowed

Abhishek Gupta Vs DCIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3766

Income Tax Act, 1961-Section 250, 153A, 143(3), 132, 69A, 153C, 147, 148
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Tribunals and Commissions06 May 2026

Amit Katyal Vs DCIT, CC – 27

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3804

Income-tax Act, 1961-Section 132, 153A, 143(2), 142(1), 131(1A), 69A, 153C, 56(2)(ii), 56(2)(v)
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Tribunals and Commissions06 May 2026Partly Allowed

Parvinder Singh Taneja Vs. DCIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3802

Income Tax Act, 1961-Section 250, 143(3), 147, 69A, 69B, 69C, 115BBE, 132(4), 132(4A), 56(2)(v), 56(2)(viib), 148B, 60A, 69, 23(3)Constitution of India-Article 136Gold Control Act
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Tribunals and Commissions06 May 2026Allowed

Yogendra Raj Singhvi Vs DCIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3800

Income Tax Act, 1961-Section 250, 153C, 143(3), 132, 132(1), 132(3), 132(4), 133(6), 153A, 69A, 68, 2(42A), 234A, 2348, 234C
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Tribunals and Commissions06 May 2026Allowed

Firoz Alam Vs. ITO

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3799

Income Tax Act, 1961-Section 68, 139, 143(2), 144B, 147, 148
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Tribunals and Commissions06 May 2026Allowed

Jagdeep Singh Gill Vs DCIT/ACIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3091

Income Tax Act, 1961-Section 250, 132, 132(1), 132(4), 132(4A), 132A, 133A, 115BBE, 292C, 139, 142, 142(1), 143, 143(2), 143(3), 147, 148 (including Explanation 2), 148A, 148B, 149, 151, 153A to 153DFinance Act, 2008Finance Act, 2021
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