Tribunals and Commissions06 May 2026
Prem Kumar Vs Income Tax Officer, Ward 2(3)(2), Bulandshahr
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3099
Income-tax Act, 1961-Section 144
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Income Tax Appellate Tribunal judgments
7,960 judgments · page 148 of 398
Tribunals and Commissions06 May 2026
Ram Babu Ambavta Vs ITO, Ward 3(1), Gurgaon
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3101
Tribunals and Commissions06 May 2026
M/S V R Procurement Corporation Pvt. Ltd. Vs Asstt. Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3102
Income Tax Act, 1961-Section 250, 253(5)Limitation Act-Section 5
Tribunals and Commissions06 May 2026
Subhash Chander Khaneja Vs DCIT, Assessment Unit, Income Tax Department, Circle 52(1), Delhi
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3103
Income Tax Act, 1961-Section 250, 69A, 147, 143(2), 149, 148TOLA
Tribunals and Commissions06 May 2026
Rishi Aggarwal Vs The Dy. Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3104
Income Tax Act, 1961-Section 250, 154, 143(3), 153C, 249(3)Limitation Act, 1963-Section 5Code of Civil Procedure, 1908-Order XXI
Tribunals and Commissions06 May 2026
Swati Kkatyal Vs Assistant Commissioner of Income Tax, Delhi
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3105
Income Tax Act, 1961-Section 144B, 143(3), 48, 69, 271AAC(1), 270A, 139(1), 139(5), 10(13A), 10(14)(i), 10(14)(ii), 10(14), 54F, 115BBE
Tribunals and Commissions06 May 2026
Piya Seth Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3108
Income Tax Act, 1961-Section 250, 44AD, 151, 148A(d), 148, 143(2)
Tribunals and Commissions06 May 2026
Ankit Keyal Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3109
Income Tax Act, 1961-Section 250
Tribunals and Commissions06 May 2026
Fourseven Services Private Limited Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3110
Income Tax Act, 1961-Section 68, 69, 69A, 250, 272A(1)(d), 27A(1)(d)
Tribunals and Commissions06 May 2026
Starcity Real Estates Pvt. Ltd. Vs DCIT/ACIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3113
Income Tax Act, 1961-Section 143(3), 68, 115BBE
Tribunals and Commissions06 May 2026
Mohd. Tauhid Alam Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3118
Income Tax Act, 1961-Section 144, 148, 148A(d), 68
Tribunals and Commissions05 May 2026Dismissed
Ram Parshottam Mittal Vs CIT(A) -26
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3735
Income-tax Act, 1961-Section 143(3), 147
Tribunals and Commissions05 May 2026
Rachit Gupta Vs ACIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3796
Income Tax Act, 1961-Section 143(3), 69
Tribunals and Commissions05 May 2026
Mr. Rajender Singh Vs ITO
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3795
Income Tax Act, 1961-Section 147, 144, 144B, 148
Tribunals and Commissions05 May 2026
DCIT Vs Niti Arya
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3794
Income-tax Act-Section 80GGC, 69A, 115BBE, 10(10), 10(10AA), 10(5), 10(14)
Tribunals and Commissions05 May 2026
Assistant Commissioner Of Income Tax Vs Emirates Integrated Telecommunications Company PJSC
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3792
Tribunals and Commissions05 May 2026Partly Allowed
Bently Nevada LLC Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3785
Income Tax Act, 1961-Section 143(3), 144C(13), 133(6), 153, 2348, 274, 270A
Tribunals and Commissions05 May 2026
Ram Parshottam Mittal Vs CIT(A) -26
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3122
Income-tax Act, 1961-Section 143(3), 147
Tribunals and Commissions04 May 2026Allowed
Anita Devi Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3732
Income-tax Act, 1961-Section 250, 144, 147, 253(3), 69, 250(6), 250(4)
Tribunals and Commissions04 May 2026
Ashok and Sons, (HUF) Vs DCIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3793
Income Tax Act, 1961-Section 153C, 153D, 69A, 69C, 271AAC, 132, 133(6), 132(4A), 153AIndian Evidence Act, 1872-Section 65B