Tribunals and Commissions30 Apr 2026Dismissed
Assistant Commissioner Of Income Tax Vs Degolyer And Macnaughton Corporation
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3261
Income-tax Act-Section 44BB, 90(2)
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Income Tax Appellate Tribunal judgments
7,967 judgments · page 150 of 399
Tribunals and Commissions30 Apr 2026Partly Allowed
Shree Jaina Rice Estates Pvt. Ltd. Vs DCIT, Circle-22(2), Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3260
Income-tax Act, 1961-Section 143(3), 37(1)
Tribunals and Commissions30 Apr 2026Allowed
Rajesh Thapar & Sons HIF Vs ITO
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3259
Income-tax Act, 1961-Section 250, 143(3), 147, 148, 148A, 148A(b), 148A(d), 149, 151(i), 151(ii), 153, 68, 69C, 115BBE, 139, 10(38)
Tribunals and Commissions30 Apr 2026Dismissed
Income Tax Officer Vs Rainbow Diamonds Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3336
Income Tax Act-Section 143(3)
Tribunals and Commissions30 Apr 2026Partly Allowed
Neelkhanth Township Pvt. Ltd. Vs Deputy Commissioner Of Income Tax, Central Circle-26, New Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3337
Income Tax Act, 1961-Section 10(23FB), 68, 115BBE, 127, 131, 132, 132(4), 142, 143(2), 143(3), 153A, 234B, 234C, 271AACFinance Act, 2022Companies Act
Tribunals and Commissions30 Apr 2026
Modi Ocean Mobility Software Solutions LLP Vs CIT(A), New Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3338
Income Tax Act, 1961-Section 272A(1)(d), 148A(d), 148A(b), 148, 151A, 144B, 271A(1)(d)
Tribunals and Commissions30 Apr 2026
Deepak Vats Vs. CIT-A
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3339
Income Tax Act, 1961-Section 147 r.w.s 144B, 148
Tribunals and Commissions30 Apr 2026Partly Allowed
YKK India Private Limited Vs Assessing Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3340
Income Tax Act, 1961-Section 143(3), 144C(3), 144B
Tribunals and Commissions30 Apr 2026Dismissed
M/s. Double Tree by Hilton Hotel, Agra (a unit of Archer Hospitality Pvt. Ltd.), Kanpur Vs Additional Commissioner of Income Tax (TDS), Kanpur
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3341
Income-tax Act, 1961-Section 271C
Tribunals and Commissions30 Apr 2026Allowed
M/s Daffodills Pharmaceuticals Ltd. Vs DCIT, Circle 1(1)(1), Meerut
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3342
Income Tax Act, 1961-Section 139(1), 142, 143(2), 143(3), 144B, 147, 148, 151, 153A, 153C, 197, 250Income Declaration Scheme, 2016-Section 183, 184, 185, 187, 197(b)
Tribunals and Commissions30 Apr 2026
Nirmal Kishore Jain Vs Addl./Joint/Dy./Asstt. Commissioner Of Income Tax, Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3343
Income Tax Act-Section 54F
Tribunals and Commissions30 Apr 2026Partly Allowed
M/s. P.P. Jewellers Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3344
Income-tax Act, 1961-Section 147, 143(3), 142(1), 68, 145(3), 80G, 115BBE
Tribunals and Commissions30 Apr 2026Dismissed
Dy. CIT, Central Circle-1, Noida Vs Starcity Buildcon Private Limited
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3345
Income Tax Act, 1961-Section 147, 143(3), 132, 68, 115BBE, 250(4), 250(5), 133(6), 246, Rule 46AFinance Act, 2022PMLA
Tribunals and Commissions30 Apr 2026Allowed
Sh. Arjun Singh Vs PCIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3346
Income-tax Act, 1961-Section 143(3), 263, 2(14)
Tribunals and Commissions30 Apr 2026Dismissed
Assistant Commissioner Of Income Tax, Circle-13(1) Vs Deepak Gupta
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3347
Income Tax Act, 1961-Section 143(3), 143(1), 68, 133(6), 115BBE
Tribunals and Commissions30 Apr 2026Partly Allowed
ACIT Vs Esajv D Art Indo India Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3348
Income Tax Act, 1961-Section 143(3), 132, 139(1), 5Company's Act 1956
Tribunals and Commissions30 Apr 2026Allowed
M/s. Grand Realcon Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3350
Income-tax Act, 1961-Section 147, 148, 143(3)
Tribunals and Commissions30 Apr 2026Disposed Of
M.S. Roohani Satsang Society, Chandigarh Vs CIT (Exemptions)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3118
Income-tax Act, 1961-Section 12A(1)(ac)(ii), 12AB
Tribunals and Commissions30 Apr 2026
Ravinder Juneja Vs New Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3120
Tribunals and Commissions30 Apr 2026
ILD Housing Projects Private Limited Vs Commissioner Of Income Tax (Appeals), Income Tax Department, New Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3121
Income Tax Act-Section 249, 154