Tribunals and Commissions30 Apr 2026
Purshotam Anand Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3122
Income-tax Act, 1961-Section 147, 144B, 56(2)(ix), 69A, 148, 148A(b), 148A(d), 151, 151(1), 151(ii)Finance Act, 2021
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
8,139 judgments · page 151 of 407
Tribunals and Commissions30 Apr 2026
Pritam Singh Vs ITO Ward-3 Panipat
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3123
Income-tax Act, 1961-Section 143(3), 147, 148, 139, 143(2), 250
Tribunals and Commissions30 Apr 2026
M/s Medway Educational Consultant Private Limited Vs AO Ward17(1) Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3125
Income-tax Act, 1961-Section 144B, 143(2), 69C, 68, 250
Tribunals and Commissions30 Apr 2026Allowed
Social Welfare Public Trust Vs Commissioner Of Income Tax (Exemption)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3157
Income Tax Act, 1961-Section 11, 12A, 12A(1)(ac)(iii), 12AA, 12AB, 12AB(1)(b)(ii)(B), 12AB(4), 60 to 63, 61, 62(1)(i), 80G
Tribunals and Commissions30 Apr 2026
M/s. Samvardhinee Nyas Vs CIT (Exemption)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3156
Income Tax Act, 1961-Section 12A(1)(ac)(iii), 80G, 12AB(1)(ac)(ii), 12AB, 12A, 12AB(1)(ac)(iii), 12AB(1)(ac(iii)Limitation Act, 1963-Section 5, 51
Tribunals and Commissions30 Apr 2026
Lokesh Mittal Vs Income Tax Officer, Ward-1(5)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3062
Income Tax Act, 1961-Section 250, 250(2)(a), 69A, 139(1), 44AD, 144
Tribunals and Commissions29 Apr 2026Partly Allowed
Rajesh Sharma Vs ACIT Central Circle-14
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3457
Income-tax Act, 1961-Section 143(3), 147, 153C, 151, 151(1), 151(2), 148, 69A, 153-D
Tribunals and Commissions29 Apr 2026Partly Allowed
Rajesh Sharma Vs ACIT Central Circle-14
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3482
Income-tax Act, 1961-Section 143(3), 147, 153C, 151, 148, 69A, 153-D
Tribunals and Commissions29 Apr 2026
Suresh Chand Goel Vs ITO, Ward 47(1)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3481
Income Tax Act, 1961-Section 144
Tribunals and Commissions29 Apr 2026Allowed
Harvindra Singh Vs ACIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3479
Income Tax Act-Section 200A, 194-IA, 194-IA(1), 194-IA(2), 201(1)Finance Act, 2013
Tribunals and Commissions29 Apr 2026Partly Allowed
Anoop Singh Vs ITO
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3477
Income-tax Act, 1961-Section 143(3), 147, 148, 153(2)
Tribunals and Commissions29 Apr 2026Partly Allowed
Teena Ghai Vs. ACIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3476
Income-tax Act, 1961-Section 69A, 153C, 153A, 147, 143(3)
Tribunals and Commissions29 Apr 2026Partly Allowed
Anoop Singh Vs. ITO
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3475
Income-tax Act, 1961-Section 143(3), 147, 148, 153(2)
Tribunals and Commissions29 Apr 2026Allowed
M/s Gulmohar Realbuild Private Limited Vs Income Tax Officer, Ward –(3)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3474
Income-tax Act, 1961-Section 147, 148
Tribunals and Commissions29 Apr 2026Allowed
Rekha Nagar Vs. JCIT (OSD)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3473
Income-tax Act, 1961-Section 153A, 153D, 271A, 221
Tribunals and Commissions29 Apr 2026Partly Allowed
ITO Vs Apex Recycling Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3472
Income Tax Act, 1961-Section 68, 115BBE, 143(3), 250, 250(4)Income Tax Rules, 1962-Rule 46A
Tribunals and Commissions29 Apr 2026Allowed
Tirupati Balaji Fiber Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3471
Income Tax Act, 1961-Section 139(1), 142(1), 143(1), 147, 147(6), 148, 148(1), 149, 151, 151(2), 282, 282(1), 292BBCivil Procedure CodeGeneral Clauses Act
Tribunals and Commissions29 Apr 2026
Sh. Nitish Kumar Nagar Vs. JCIT (OSD)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3469
Income Tax Act, 1961-Section 153A, 153D, 271A, 271B, 221
Tribunals and Commissions29 Apr 2026Allowed
M/s Naveen Timber Private Limited Vs Assistant Commissioner of Income Tax, Circle, Karnal
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3467
Income-tax Act, 1961-Section 143(3), 147
Tribunals and Commissions29 Apr 2026Dismissed
Asst. CIT, Central Circle-18 Vs Ashish Gupta
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3466
Income Tax Act, 1961-Section 147, 143(3), 2(22)(e), 148