CourtKutchehry.com

COURT ARCHIVE

Income Tax Appellate Tribunal judgments

8,164 judgments · page 153 of 409

Tribunals and Commissions29 Apr 2026Allowed

Rajdeo Singh & Anr. Vs DCIT, Central Circle 3

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3065

Income Tax Act, 1961-Section 250, 153C, 115BBE, 127, 153A, 158BC, 158BD, 153B, 153D, 148, 151, 147, 132, 142Indian Evidence Act, 1872-Section 65BInformation Technology Act, 2000-Section 65B
Read judgment
Tribunals and Commissions28 Apr 2026Dismissed

DCIT Vs Euphoria Sports City Private Limited

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3468

Income Tax Act, 1961-Section 132, 132A, 144, 144B, 147, 148, 148A, 148A(b), 148A(d), 149, 149(1), 149(1)(b), 151, 153A, 153C, 163Finance Act, 2021TOLA
Read judgment
Tribunals and Commissions28 Apr 2026

Khalsae-Vehicles Pvt. Ltd. Vs DCIT

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3458

Income Tax Act, 1961-Section 250, 154, 143(1), 143(1)(a), 115BAB, 115BAB(7), 139(1), 139(4), 10AA, 32(1)(iia), 80JJAA, 80M, Chapter VI-A
Read judgment
Tribunals and Commissions28 Apr 2026Allowed

Amish Agarwal Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3504

Income Tax Act, 1961-Sections 28(iv), 144, 148, 148A(b), 148A(d), 149, 250Finance Act, 2021Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020
Read judgment
Tribunals and Commissions28 Apr 2026Allowed

Sarvesh Faujdar Vs ACIT

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3496

Income Tax Act, 1961-Section 250, 144, 132, 132(4), 69A, 115BBE, 201(1)IPC-Section 34
Read judgment
Tribunals and Commissions28 Apr 2026Allowed

Pradeep Kumar Agarwalla Vs DCIT

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3448

Income Tax Act, 1961-Section 250, 143(3), 139(1), 132, 127, 143(2), 142(1), 148, 148B, 151, 153(1), 69A, 115BBE, 234A, 234B, 234C, 234, 234D, 147, 139, 142, 133A, 153A
Read judgment
Tribunals and Commissions28 Apr 2026Allowed

Sanjay Gupta Vs Del-C-(52)-I

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3455

Income-tax Act, 1961-Section 250, 143(3), 144B, 48, 55(2), 55, 24(b), 234A, 234B, 234C
Read judgment
Tribunals and Commissions28 Apr 2026Partly Allowed

Pradeep Kumar Agarwalla Vs DCIT

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3456

Income Tax Act, 1961-Section 250, 143(3), 139(1), 132, 127, 143(2), 142(1), 148, 148B, 151, 153(1), 69A, 115BBE, 234A, 234B, 234C, 234, 234D, 133A, 153A, 147, 139, 142
Read judgment
Tribunals and Commissions28 Apr 2026

Mridu Hari Dalmia Vs DCIT

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3490

Income Tax Act, 1961-Section 250, 143(3), 132, 153D, 69A, 115BBE, 139(8A), 153A, 144C, 94(vii)
Read judgment