Tribunals and Commissions27 Apr 2026
Ms. Geeta Gogna Vs DCIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3509
Income Tax Act, 1961-Section 143(3), 153C
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Income Tax Appellate Tribunal judgments
8,164 judgments · page 155 of 409
Tribunals and Commissions27 Apr 2026
Assistant Commissioner Of Income Tax, International Taxation, Circle 1(1)(2), Delhi Vs Bina Batlivala
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3553
Income Tax Act, 1961-Section 143(3), 144C(3), 2(47)(v), 2(47)(vi), 2(29AA), 2(42A), 48
Tribunals and Commissions27 Apr 2026Dismissed
Assistant Commissioner Of Income Tax Vs Satish Bansal
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3552
Income Tax Act, 1961-Section 68, 139(1), 143(2), 142(1), 143(3), 115BBE, 133(6), 131
Tribunals and Commissions27 Apr 2026Dismissed
ACIT, Circle-28(1) Vs Mahalaxmi Agencies
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3203
Income Tax Act, 1961-Section 143(3), 143(2), 119, 40(a)(ai), 69C, 68, 40A(2)(b)
Tribunals and Commissions27 Apr 2026
Sh. Dharmender Saini Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3204
Income-tax Act, 1961-Section 271(1)(c)
Tribunals and Commissions27 Apr 2026
ICI-Soma JV Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3112
Income Tax Act, 1961-Section 143(3), 271(1)(c), 274, 271, 139(1), 148, 142(1), 143(2)Indian Income Tax Act, 1922Constitution of India-Article 14
Tribunals and Commissions27 Apr 2026
Sh. Suresh Chand Vs ITO
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3117
Income Tax Act, 1961-Section 144
Tribunals and Commissions27 Apr 2026
Sharad Insulations And Interiors Pvt. Ltd. Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3136
Income Tax Act, 1961-Section 143(1), 36(1)(va), 37, 37(1), 30 to 36
Tribunals and Commissions27 Apr 2026
Life Giving Word Vs Commissioner Of Income Tax (Exemption)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3153
Income Tax Act, 1961-Sections 12A(1)(ac)(ii), 80G
Tribunals and Commissions27 Apr 2026
Life Giving Word Vs Commissioner Of Income Tax (Exemption)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3152
Income Tax Act, 1961-Section 12A(1)(ac)(ii), 80G
Tribunals and Commissions27 Apr 2026
Jan Kalyan Trust Khera Vs ITO Exemptions
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3148
Income Tax Act, 1961-Section 12A(1)(ac)(ii), 12A(1)(ac)(iii), 12AB, 80G, 10AB
Tribunals and Commissions27 Apr 2026
Maxim Foundation Vs CIT (Exemptions)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3147
Income Tax Act, 1961-Section 12AB, 12A(1)(ac)(ii), 80G(5), 80G
Tribunals and Commissions24 Apr 2026
Suman Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3531
Income Tax Act, 1961-Section 132, 2(14)
Tribunals and Commissions24 Apr 2026Allowed
Sunita Gupta Vs Income Tax Officer, Ward 36(2)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3528
Income Tax Act, 1961-Section 69A
Tribunals and Commissions24 Apr 2026Allowed
Shri Chandi Ram Educational Society Vs Commissioner Of Income (Exemptions)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3524
Income Tax Act, 1961-Section 12AB, 80G
Tribunals and Commissions24 Apr 2026Allowed
Shripriya Agarwal Vs National Faceless Assessment Centre
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3516
Income Tax Act, 1961-Section 147, 144B, 143(2), 148, 139
Tribunals and Commissions24 Apr 2026
Sanjay Chalia Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3514
Income Tax Act, 1961-Section 147, 69A
Tribunals and Commissions24 Apr 2026
Assistant Commissioner Of Income Tax Vs Sachin Gaur
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3508
Income Tax Act, 1961-Section 69A, 133(6)
Tribunals and Commissions24 Apr 2026
Shashi Bala Vs ITO
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3551
Income Tax Act, 1961-Section 154, 143(1), 143(1)(a), 143(1A), 50C, 50C(1), 50C(2), 50C(3), 139, 139(1), 142, 142(1), 10AA, Chapter VI-A
Tribunals and Commissions24 Apr 2026Allowed
Basant Rai Hukam Chand Jain Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3550
Income Tax Act, 1961-Section 143(3), 68, 145[3], 145[1], 28 to 44 DB