Tribunals and Commissions24 Apr 2026Allowed
Vaibhav Mishra Vs Income Tax Officer, Noida
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3572
Income Tax Act, 1961-Sections 144, 69C, 54Income Tax Rules, 1962-Rule 46A(3)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
8,164 judgments · page 157 of 409
Tribunals and Commissions24 Apr 2026Allowed
M/s. Sunstone Learning Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3571
Income-tax Act, 1961-Section 143(3), 56(2)(vii)(b), 68Income Tax Rules-Rule 11UA
Tribunals and Commissions24 Apr 2026Allowed
GRP Auto Vs JCIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3566
Income-tax Act, 1961-Section 143(3), 145(3), 40A(2), 40A(2)(b), 133A, 80IC
Tribunals and Commissions24 Apr 2026Partly Allowed
Sh. Vikas Sharma Vs ACIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3565
Income-tax Act, 1961-Section 143(3), 145(3)
Tribunals and Commissions24 Apr 2026
Seema Katar Vs ITO Ward -49 (2) Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3218
Income Tax Act-Section 69A, 115BBE, 143(3), 148A(b), 234A, 234B, 234C, 234D
Tribunals and Commissions24 Apr 2026Allowed
Sunita Gupta Vs Income Tax Officer, Ward 36(2)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3185
Income Tax Act, 1961-Section 69A
Tribunals and Commissions24 Apr 2026
Suman Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3064
Income Tax Act, 1961-Section 132, 2(14)
Tribunals and Commissions24 Apr 2026
Suman Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3067
Income Tax Act, 1961-Section 2(14), 132
Tribunals and Commissions23 Apr 2026Allowed
Deloitte Haskins & Sells Vs DCIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3463
Income-tax Act, 1961-Section 250, 199, Rule 37BA, 143(1)
Tribunals and Commissions23 Apr 2026Allowed
BBC World Distribution Ltd. Vs DDIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3462
Income Tax Act, 1961-Section 250, 246A, 9(i)(vi), 143(1)
Tribunals and Commissions23 Apr 2026Allowed
Income Tax Officer Vs Metal Mart Impex
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3542
Income Tax Act, 1961-Section 250, 143(3), 251(1)(a), 144Finance Act No.2, 2024
Tribunals and Commissions23 Apr 2026Allowed
M/s. Mohammad Zubair Vs Income Tax Officer -1(1)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3570
Income-tax Act, 1961-Section 147, 143(3), 68
Tribunals and Commissions23 Apr 2026
Crysretail Trading Pvt. Ltd. Vs ITO
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3567
Income Tax Act, 1961-Section 143(3), 115BBE
Tribunals and Commissions23 Apr 2026Allowed
Rajiv Kumar Arora Vs ITO
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3564
Income Tax Act, 1961-Section 147, 144
Tribunals and Commissions23 Apr 2026
Jaswant Singh Vs Ward 2(2)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3563
Income Tax Act, 1961-Section 250, 147, 144, 144B, 139(1), 249(2), 249(3), 250(6)
Tribunals and Commissions23 Apr 2026Allowed
Govind Vs ITO Ward 1(3)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3561
Income-tax Act, 1961-Section 144, 147, 148, 2(29)Code of Civil Procedure, 1908-Section 2(11)
Tribunals and Commissions23 Apr 2026
M/s. Aspire Talents Pvt. Ltd. Vs ACIT, Central Circle-27, Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3599
Income-tax Act, 1961-Section 147, 144, 69A
Tribunals and Commissions23 Apr 2026Dismissed
Dy. Commissioner Of Income Tax Vs Om Parkash
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3598
Income Tax Act-Section 250, 143(3), 144B, 68
Tribunals and Commissions23 Apr 2026Allowed
Jowala Devi Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3597
Income-tax Act, 1961-Section 147
Tribunals and Commissions23 Apr 2026Allowed
Harsha Rani Vs Income Tax Officer Ward-3, Rohtak
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3595
Income-tax Act, 1961-Section 250, 147, 144B, 271(1)(b), 271(1)(c), 142(1), 148, 148A(b), 69A, 115BBE, 144, 250(2), 250 sub section 2(a)