Tribunals and Commissions24 Apr 2026Allowed
Veer Projects India Pvt. Ltd. Vs National Faceless Assessment Centre/ DCIT, Circle 2(1)(1), Ghaziabad
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3549
Income Tax Act, 1961-Section 250, 147, 144, 144B
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
8,164 judgments · page 156 of 409
Tribunals and Commissions24 Apr 2026Dismissed
DCIT Vs Archana Saluja
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3548
Income Tax Act, 1961-Section 250, 147, 143(3), 148, 149(1), 148A(d), 153A, 153C, 68, 142(1)Finance Act, 2021
Tribunals and Commissions24 Apr 2026
Ram Gupta Vs NFeAC
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3547
Income Tax Act, 1961-Section 250
Tribunals and Commissions24 Apr 2026Allowed
Mohanlal Gupta Vs ACIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3546
Income Tax Act, 1961-Section 250, 143(3)
Tribunals and Commissions24 Apr 2026Allowed
Malviya Nagar Water Services Private Limited Vs Deputy/Assistant Commissioner Of Income Tax, Circle-1(1), Gurgaon, Haryana
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3544
Income Tax Act, 1961-Section 143(3), 139, 234A, 2348, 234CIncome Tax Rules, 1962-Rule 46A, 46A(3)
Tribunals and Commissions24 Apr 2026Allowed
M/s. Rayban Food Pvt. Ltd. Vs Addl. CIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3543
Income-tax Act, 1961-Section 143(3), 69B, 56(2)(vii)
Tribunals and Commissions24 Apr 2026
ACIT Vs Shiv Shakti Traders
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3541
Income Tax Act, 1961-Section 250, 143(3), 69A, 132(4), 132A, 143(2), 142(1), 131(1A), 206C
Tribunals and Commissions24 Apr 2026Partly Allowed
Rahul Singhal Vs ITO
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3539
Income-tax Act, 1961-Section 144B, 69C, 41(1), 144, 133(6), 143(3), 145(3), 68Income Tax Rules-Rule 46A(1)
Tribunals and Commissions24 Apr 2026
New Kalka National Jewellers Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3538
Income-tax Act-Section 69A, 68, 145(3)
Tribunals and Commissions24 Apr 2026
Shivli Agarwal Vs. DCIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3537
Income Tax Act, 1961-Section 153C, 153C(1)
Tribunals and Commissions24 Apr 2026
Anand Agarwal Vs DCIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3536
Income Tax Act, 1961-Section 250, 143(3), 144B, 139(1), 68, 115BBE
Tribunals and Commissions24 Apr 2026
M/s. Friends Infrastructure Pvt. Ltd Vs DCIT, Circle-1, Ghaziabad
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3535
Income-tax Act, 1961-Section 263, 143(3), 37, 131
Tribunals and Commissions24 Apr 2026Allowed
Sakshi Lingerie Pvt. Ltd Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3534
Income-tax Act, 1961-Section 143(3), 68, 115BBE, 115JB, 145(3)
Tribunals and Commissions24 Apr 2026Allowed
Assam Logistics Vs Income Tax Officer, Ward-45(1), Civic Centre, New Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3533
Income Tax Act, 1961-Section 147, 144, 194A, 148, 148A
Tribunals and Commissions24 Apr 2026Partly Allowed
Dalmia Bharat Ltd, A (successor in the interest of OCL India Ltd) Vs DCIT, Circle-19(1), New Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3756
Income-tax Act, 1961-Section 143(1), 143(2), 143(3), 144C, 14A, 10(34), 12AA, 32(1)(iia), 32A, 33(1), 35(1)(ii), 36(1)(va), 36(1)(vii), 37(1), 43B, 43B(f), 68, 92B, 115JB, 115JB(2) Explanation 1(i)Income Tax Rules-Rule 8D(2)(ii), 8D(2)(iii)Companies Act, 1956
Tribunals and Commissions24 Apr 2026Allowed
M/s Jagdev Trading Co. Vs Raghubir Singh, Deputy Commissioner of Income Tax, Gurgaon
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3577
Income Tax Act, 1961-Section 143(3), 69A
Tribunals and Commissions24 Apr 2026Allowed
Integrated Promoters Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3576
Income Tax Act, 1961-Section 143(3), 143(2), 22, 148B, 234A, 234B, 234C, 271AAB(1A), 24(a)GST Act
Tribunals and Commissions24 Apr 2026Allowed
Myntra Inc. Vs Assistant Commissioner Of Income Tax, Circle Int. Tax. 2(2)(1), New Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3575
Income Tax Act, 1961-Section 143(3), 144C(13), 144C(5), 143(2), 142(1), 270A(1), 270A, 9(1)(vii), 153
Tribunals and Commissions24 Apr 2026Partly Allowed
Microsft Corporation Vs DCIT, India Pvt. Ltd
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3574
Income Tax Act, 1961-Section 143(3), 144C(13), 144B, 144C(5), 153
Tribunals and Commissions24 Apr 2026Partly Allowed
Indus Towers Limited Vs Deputy Commissioner Of Income Tax, Circle-4(2), New Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3573
Income Tax Act, 1961-Section 143(3), 37(1), 115-0