Tribunals and Commissions28 Apr 2026
Income Tax Officer Vs Babu Lal Aggarwal
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3487
Income Tax Act, 1961-Section 147, 148A, 148A(d), 68, 69A, 69, 115BBE
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Income Tax Appellate Tribunal judgments
8,164 judgments · page 154 of 409
Tribunals and Commissions28 Apr 2026
Well Being Research & Rehabilitation Centre Vs Asst. Director of Income Tax, CPC, Bengaluru
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3486
Income Tax Act, 1961-Section 250, 143(1), 11, 139(1)
Tribunals and Commissions28 Apr 2026Partly Allowed
Manoj Aggarwal Vs PCIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3527
Income Tax Act, 1961-Section 263, 143, 143(2), 144B, 147, 148, 292BB
Tribunals and Commissions28 Apr 2026
ACIT Vs Lord Fincap Ltd.
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3205
Income-tax Act, 1961-Section 143(3), 68, 115BBE
Tribunals and Commissions28 Apr 2026
Dharmender Gotam, Income Tax Officer Vs NFAC
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3265
Income Tax Act, 1961-Section 250, 147, 144, 144B, 253(3), 148A, 148A(b), 251, 270A, 272A(1)(d), 272A(1), 271B, 44AB, 27313, 271A, 44AA, 133(6), 194A, 250(6), 250(4)
Tribunals and Commissions28 Apr 2026Partly Allowed
Arun Pati Tripathi Vs DCIT, Central Circle-8
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3194
Income-tax Act, 1961-Section 153, 143(3), 153A, 153A(1)(a) and (b) read with the proviso thereto, 132
Tribunals and Commissions28 Apr 2026Partly Allowed
Arun Pati Tripathi Vs DCIT, Central Circle-8 New Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3193
Income-tax Act, 1961-Section 153, 143(3), 153A, 153A(1)(a) and (b) with provisos, 132
Tribunals and Commissions28 Apr 2026Allowed
Sparsh India Foundation Vs Income Tax Officer (Exemption)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3111
Income Tax Act-Section 12AB(1)(b), 80G(5)(vi)(B), 12A, 80G, 12AA, 80G(5)(iv)(B), 12A(a), Rule 17A, 2(15), 80G(5), 12-A
Tribunals and Commissions28 Apr 2026
DCIT Vs Euphoria Sports City Private Limited
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3130
Income Tax Act, 1961-Section 144, 147, 148, 148A(b), 148A(d), 149, 151, 163, 144BFinance Act, 2021Finance Act, 2012
Tribunals and Commissions28 Apr 2026
Khalsae-Vehicles Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3164
Income Tax Act, 1961-Section 250, 154, 143(1), 143(1)(a), 115BAB, 115BAB(7), 10AA, 32(1)(iia), Chapter VI-A, 80JJAA, 80M, 139(1), 139(4)
Tribunals and Commissions27 Apr 2026Allowed
Jan Kalyan Trust Khera, V- Vs ITO Exemptions
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3461
Income Tax Act, 1961-Section 12A(1)(ac)(ii), 12A(1)(ac)(iii), 12AB, 80G, 10AB
Tribunals and Commissions27 Apr 2026Allowed
Maxim Foundation Vs CIT (Exemptions)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3459
Income Tax Act, 1961-Section 12AB, 12A(1)(ac)(ii), 80G(5), 80G
Tribunals and Commissions27 Apr 2026
Rajesh Kumar Verma Vs ITO
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3497
Income-tax Act, 1961-Section 250, 147, 144, 148, 253(3), 234A, 234B, 234C, 271(1)(c), 142(1)
Tribunals and Commissions27 Apr 2026
ICI-Soma JV Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3488
Income Tax Act, 1961-Section 143(3), 271(1)(c), 271, 274Constitution of India-Article 14
Tribunals and Commissions27 Apr 2026
Chandra Shekhar Jha Vs Dheeraj, DCIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3526
Income Tax Act, 1961-Section 132, 153A, 153C, 139, 147, 148, 149, 151, 153, 153A(1), 153A(1)(a), 1534, 1534(1)(a), Explanation 1 of Section 153A
Tribunals and Commissions27 Apr 2026
Sh. Suresh Chand Vs ITO
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3525
Income Tax Act, 1961-Section 147, 144
Tribunals and Commissions27 Apr 2026Allowed
Federal Mogul Goetze (India) Ltd. Vs ACIT & Anr.
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3522
Income Tax Act, 1961-Section 144C, 92C, 144C(5), 40(a)(i), 143(3), 154, 92D, 271(i)(c), 36(2), 115JA, 155JAA, 144C(10), 144C(13), 144C(8), 37, 37(1), 30 to 36, 147, 153A, 153C, 253(1)(d), 254(2), 144(13)Income-tax Rules, 1962-Rule 10DIncome-Tax (Appellate Tribunal) Rules, 1963-Rule 29
Tribunals and Commissions27 Apr 2026
Sharad Insulations and Interiors Pvt. Ltd. Vs Assistant Commissioner of Income Tax
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3520
Income Tax Act, 1961-Section 143(1), 36(1)(va), 37(1), 30 to 36
Tribunals and Commissions27 Apr 2026Partly Allowed
Life Giving Word Vs Commissioner of Income Tax (Exemption)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3512
Income Tax Act, 1961-Section 12A(1)(ac)(ii), 80G
Tribunals and Commissions27 Apr 2026
ACIT, Circle 6 (2), New Delhi Vs Bharat Sanchar Nigam Ltd.
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3511
Income Tax Act-Section 40(a)(ia), 35ABB, 35AB, 32, 32(1)(ii), 37, 43B, 115JB, 69C, 271(1)(c), 250, 153, 153(6), 14A, Rule 8D, 254, 260, 262, 263, 264Direct Tax Vivad se Vishwas Act, 2020