COURT ARCHIVE

Income Tax Appellate Tribunal judgments

8,164 judgments · page 158 of 409

Tribunals and Commissions23 Apr 2026Allowed

Satya Shakti Foundation Vs CIT(Exemptions)

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3592

Income Tax Act-Section 12A, 12A(1)(ac), 12A(1)(ac)(i), 12A(1)(ac)(iv), 12A(1)(ac)(vi), 12AA, 12AB, 12AB(4) Explanation (g), 80G, 250(a), 250(6)Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020Finance (No. 2) Act, 1996
Tribunals and Commissions23 Apr 2026Allowed

Zindagi Society Vs ITO (EXMP)

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3588

Income Tax Act, 1961-Section 250, 154, 11, 12A, 12AA, 12AB, 80G, 80G(5), 80G(5)(iii), 143(1)
Tribunals and Commissions23 Apr 2026Allowed

DDIT Vs Mitsubishi Corporation

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3251

Income Tax Act, 1961-Section 143(3), 144C(3), 44BBB, 234B, 234C, 250, 271(1)(c), 92CA(3), 92C(2), 133A, 254
Tribunals and Commissions23 Apr 2026Allowed

SMEC International Pty. Ltd. Vs DCIT

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3250

Income Tax Act, 1961-Section 143(3), 263, 144C, 44DA (including clause (ii) of the Proviso thereto)
Tribunals and Commissions23 Apr 2026Dismissed

ACIT Vs Vinod Kumar Garg

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3224

Income Tax Act, 1961-Sections 153C, 143(3), 69A, 132, 147/148, 153A, 143(2), 153C(1)
Tribunals and Commissions23 Apr 2026Allowed

Sanjay Kumar Vs Ward 58(7)

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3222

Income-tax Act, 1961-Section 147, 144, 251(1)(a)Finance Act, 2024
Tribunals and Commissions23 Apr 2026

Sanjay Kumar Vs Ward 58(7)

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3171

Income-tax Act, 1961-Section 147, 144, 251(1)(a)Finance Act, 2024
Tribunals and Commissions23 Apr 2026

ACIT Vs Vinod Kumar Garg

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3169

Income Tax Act, 1961-Section 153C, 143(3), 69A, 132, 147/148, 153A, 143(2)
Tribunals and Commissions23 Apr 2026

Jaswant Singh Vs Ward 2(2)

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3163

Income Tax Act, 1961-Section 250, 147, 144, 144B, 139(1), 249(2), 249(3), 250(6)
Tribunals and Commissions23 Apr 2026

Govind Vs ITO Ward 1(3)

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3161

Income-tax Act, 1961-Section 144, 147, 148, 2(29)Code of Civil Procedure, 1908-Section 2(11)