Tribunals and Commissions22 Apr 2026Dismissed
Anil Sarda Vs DCIT/ACIT, Central Circle-32
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3580
Income-tax Act, 1961-Section 153A r.w.s 144
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
8,164 judgments · page 160 of 409
Tribunals and Commissions22 Apr 2026Allowed
Vanita Thakran Vs ITO, Ward-4(5)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3579
Income Tax Act, 1961-Section 144, 148, 251(1)(a)
Tribunals and Commissions22 Apr 2026
Sri Rani Shakti Roller Flour Mills Pvt. Ltd. Vs JCIT (OSD) Central Circle - 27, New Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3578
Income Tax Act, 1961-Section 153C, 153A, 69C, 234A, 234B, 234C, 234D, 139, 132
Tribunals and Commissions22 Apr 2026
Asian Professional Security Association Vs Ward – 50(1), Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3623
Income Tax Act, 1961-Section 250, 250(6), 143(2), 142(1), 143(3)Income-tax (Appellate Tribunal) Rules, 1963-Rule 4Society Registration Act
Tribunals and Commissions22 Apr 2026Partly Allowed
Sh. Rajender Goyal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3622
Income-tax Act, 1961-Section 147, 144, 69C
Tribunals and Commissions22 Apr 2026
Sh. Harjeet Singh Sahni Vs DCIT/ACIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3621
Income-tax Act, 1961-Section 271(1)(c), 68, 69
Tribunals and Commissions22 Apr 2026
ACIT Vs AXISCADES Technologies Limited
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3620
Income Tax Act, 1961-Section 143(3), 14A, Rule 8D, 8D(2)(i), 8D(2)(ii)Finance Act, 2022
Tribunals and Commissions22 Apr 2026Allowed
M/s Bharat Rasayan Ltd. Vs ACIT, Circle-4(2), New Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3619
Income Tax Act, 1961-Section 250, 115JB, 2(24), 28
Tribunals and Commissions22 Apr 2026
Impressions Services Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3618
Income-tax Act, 1961-Section 147, 144B
Tribunals and Commissions22 Apr 2026Allowed
Shiv Walia Vs DCIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3616
Income-tax Act, 1961-Section 143(3), 139(1), 90, 91, 139(4), 143(1), 139(5), 90A, 90(2), 295(1), 295(2)(ha), 80AC, 80-IA(7), 10A(5), 10B(5), 154Income-tax Rules, 1962-Rule 128, 128(8), 128(9)
Tribunals and Commissions22 Apr 2026Allowed
SVP Industries Limited Vs Deputy Commissioner Of Income Tax, Central Circle-20
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3615
Income Tax Act, 1961-Section 147, 143(3), 69C, 115BBE, 234B, 234C
Tribunals and Commissions22 Apr 2026Allowed
Public Health Foundation of India Vs DCIT (Exemption)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3613
Income Tax Act, 1961-Section 250, 143(3), 250(2a)Limitation Act of 1963-Section 51
Tribunals and Commissions22 Apr 2026Partly Allowed
Ferreterro India Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3612
Income Tax Act, 1961-Section 250, 35(2AB), 37(1)
Tribunals and Commissions22 Apr 2026Allowed
Sunny Chemica Pvt. Limited Vs DC/ACIT Central Circle Gurgaon
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3611
Income-tax Act, 1961-Section 153C
Tribunals and Commissions22 Apr 2026Dismissed
Gurjeet Singh Johar Vs ACIT, Central Circle-19
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3610
Income-tax Act, 1961-Section 147, 144BInsolvency and Bankruptcy Code, 2016-Section 95, 95(1)
Tribunals and Commissions22 Apr 2026Allowed
M/s Jaidka Woollen & Hosiery Mills Private Limited Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3609
Income Tax Act, 1961-Section 143(3), 68, 115BBE, 69A, 285BA, Rule 114E
Tribunals and Commissions22 Apr 2026Allowed
Open Book Foundation Vs CIT(Exemption)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3608
Income Tax Act, 1961-Section 80G; Section 80G(5)
Tribunals and Commissions22 Apr 2026Allowed
Vipul Garg Vs DCIT, Central Circle-15
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3607
Income Tax Act, 1961-Section 147, 144, 69, 151, 251(1)(a)
Tribunals and Commissions22 Apr 2026Allowed
Devesh Varshneya Vs DC/ACIT Centre Circle, Gurgaon
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3606
Income-tax Act, 1961-Section 153CIncome-tax Rules, 1962-Rule 46A
Tribunals and Commissions22 Apr 2026Allowed
Embee Diagnostics Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3605
Income Tax Act-Section 250, 143(3), 145(3), 143(2), 2348, 234C, 271(1)(C), 68, 2(124)