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Income Tax Appellate Tribunal judgments

8,164 judgments · page 161 of 409

Tribunals and Commissions22 Apr 2026

DCIT Vs Uma Strips Ltd.

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3602

Income Tax Act, 1961-Section 250, 147/143(3), 147, 148Companies Act, 1956
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Tribunals and Commissions22 Apr 2026

Saurabh Gupta Vs DCIT

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3601

Income-tax Act, 1961-Section 271D, 271(1)(c), 143(1), 10(38), 143(3), 263, 69C
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Tribunals and Commissions22 Apr 2026Partly Allowed

Cosmo First Ltd. Vs The Deputy Commissioner Of Income Tax Circle -4(2)

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3644

Income Tax Act-Section 143(3), 144C(13), 144B, 144C(5), 80G, 80G(1), 80G(2), 80G(5), 37, 37(1), Explanation 2 to Section 37(1), 80-IA, 80-IA(8), 92, 92CA(3), 80M, 244A, 234C, 270A, 154Companies Act, 2013-Section 135Finance (No.2) Act, 2014
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Tribunals and Commissions22 Apr 2026Allowed

Nitish Kumar Nagar & Anr. Vs JCIT(OSD) & Anr.

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3639

Income Tax Act, 1961-Section 250, 153A, 153D, 69, 69A, 24(a), 24(b), 234A, 234B, 234C, 234D, 271B, 44AB, 271A, 153C, 153C(1), Explanation 1 to Section 153A, First Proviso to Section 153C
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Tribunals and Commissions22 Apr 2026Dismissed

ACIT Vs Jagdish Kumar

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3638

Income Tax Act, 1961-Section 144, 147, 143(1), 148, 142(1), 143(3)
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Tribunals and Commissions22 Apr 2026Dismissed

DCIT Vs Pramod Kumar

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3636

Income-tax Act, 1961-Section 147, 143(3), 28, 148, 142(1), 131(1A), 145(3)
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Tribunals and Commissions22 Apr 2026Partly Allowed

Vimla Devi Vs ITO

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3634

Income Tax Act, 1961-Section 250, 144, 147, 139(1), 148, 133(6), 148(2), 151Finance Act, 2021
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Tribunals and Commissions22 Apr 2026Partly Allowed

Ashish Bhatia Vs ITO Ward- 30 (4)

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3633

Income-tax Act, 1961-Section 25(4), 54, 54F, 143, 143(3), 154, 220, 254Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013-Section 96Constitution of India-Article 265
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