COURT ARCHIVE

Income Tax Appellate Tribunal judgments

8,164 judgments · page 163 of 409

Tribunals and Commissions21 Apr 2026Allowed

Bharat Gaurav Award Foundation Vs Commissioner Of Income Tax (Exemption)

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3485

Income-tax Act, 1961-Section 80G, clause (iii) of first proviso to sub-section (5) of Section 80G, 12A(1)(ac)(iv)

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Tribunals and Commissions21 Apr 2026Allowed

Mukul Jain Vs Assessment Unit

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3545

Income-tax Act, 1961-Section 147, 144, 144B

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Tribunals and Commissions21 Apr 2026Allowed

Abhyudaya Housing & Constructions Private Limited Vs Deputy Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3540

Income-tax Act, 1961-Section 143(3) r.w.s. 254

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Tribunals and Commissions21 Apr 2026

Assistant Commissioner Of Income Tax Vs Jpc Infra Private Limited

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3629

Income Tax Act, 1961-Section 250, 147, 143(3), 148, 139(1), 68, 131, 133(6), 10 (clause (23FB))Companies Act

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Tribunals and Commissions21 Apr 2026

Sangita Garg Vs Income Tax Officer, Ward 5(3)(3), Noida

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3627

Income Tax Act, 1961-Section 250, 143(3), 147, 68

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Tribunals and Commissions21 Apr 2026Allowed

Aditya Bhardwaj Vs ITO

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3655

Income Tax Act, 1961-Section 250, 249(3)Limitation Act, 1963-Section 5, 51

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Tribunals and Commissions21 Apr 2026Dismissed

Income Tax Officer, New Delhi Vs Delhi State Taxi Operators Co-operative Thrift and Credit Society Ltd.

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3654

Income-tax Act, 1961-Section 271D, 269SS, 269T, 271E, 273BCooperative Society Act

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Tribunals and Commissions21 Apr 2026

Shriram Scientific & Industrial Research Foundation Vs CIT (Exemptions)

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3651

Income Tax Act, 1961-Section 80G

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Tribunals and Commissions21 Apr 2026Allowed

Aditya Bhardwaj Vs ITO

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3649

Income Tax Act, 1961-Section 250, 249(3)Limitation Act of 1963-Section 5, 51

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Tribunals and Commissions21 Apr 2026Dismissed

ITO Vs Western Alloy Steels Pvt. Ltd.

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3685

Income-tax Act, 1961-Section 147, 143(3), 144B, 69A, 148, 2(7A), 250(6), 148A(d)Constitution of India-Article 141

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Tribunals and Commissions21 Apr 2026Allowed

Milky Investment & Trading Company Vs National E Assessment Centre

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3683

Income Tax Act, 1961-Section 143(3), 144B, 14A

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Tribunals and Commissions21 Apr 2026Allowed

Hands 4 Zero Poverty Trust Vs. CIT(Exemption)

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3682

Income Tax Act, 1961-Section 12A, 12A(1)(ac)(iii), 12AB

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Tribunals and Commissions21 Apr 2026

Jasbir Singh Vs ITO

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3680

Income Tax Act-Section 250, 271A, 271B, 148, 274

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Tribunals and Commissions21 Apr 2026Dismissed

Income Tax Officer, New Delhi Vs Delhi State Taxi Operators Co-Operative Thrift And Credit Society Ltd.

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3145

Income-tax Act, 1961-Section 271D, 269SS, 271E, 269T, 273BCooperative Society Act

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Tribunals and Commissions21 Apr 2026

ITO Vs Western Alloy Steels Pvt. Ltd.

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3143

Income-tax Act, 1961-Section 147, 143(3), 148, 148A(d), 144B, 69A, 2(7A), 250(6)Constitution of India-Article 141

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Tribunals and Commissions21 Apr 2026

Mukul Jain Vs Assessment Unit

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3142

Income-tax Act, 1961-Section 147 r.w.s 144 r.w.s 144B

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Tribunals and Commissions21 Apr 2026

Milky Investment & Trading Company Vs National E Assessment Centre

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3168

Income-tax Act-Section 14A, 143(3), 144B, Rule 8D

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Tribunals and Commissions21 Apr 2026

Hands 4 Zero Poverty Trust Vs CIT(Exemption)

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3178

Income Tax Act, 1961-Section 12A(1)(ac)(iii), 12AB

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Tribunals and Commissions20 Apr 2026Partly Allowed

Nandini Singla Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3460

Income-tax Act, 1961-Section 143(3)

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Tribunals and Commissions20 Apr 2026Partly Allowed

Shri Sukhveer Singh Vs Income Tax Officer-1(3)

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3505

Income-tax Act, 1961-Section 147 r.w.s. 144

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