Tribunals and Commissions20 Apr 2026Dismissed
DCIT (Exemption) Vs Devki Devi Foundation
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3706
Income-tax Act, 1961-Section 143(3), 11, 12, 2(15), 12A, 12AASocieties Registration Act XXI of 1860
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Income Tax Appellate Tribunal judgments
8,164 judgments · page 165 of 409
Tribunals and Commissions20 Apr 2026Allowed
Meditation Properties Private Limited Vs Assistant Commissioner Of Income Tax, Appeals-6
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3704
Income-tax Act, 1961-Section 143(3), 271(1)(c)
Tribunals and Commissions20 Apr 2026Allowed
UTStarcom Inc. Vs ADIT, Circle 3(2), Intl.
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3703
Income Tax Act, 1961-Section 250, 143(3), 144C(3), 260A
Tribunals and Commissions20 Apr 2026Allowed
Pramod Kumar Vs ITO
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3715
Income Tax Act, 1961-Section 250, 147, 144, 144B, 69A, 115BBE, 69C, 249(4), 249(4)(b), 240
Tribunals and Commissions20 Apr 2026Dismissed
Pawan Kumar Gupta Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3253
Income-tax Act, 1961-Section 147, 144, 144B, 148, 151
Tribunals and Commissions20 Apr 2026Allowed
Shri Suraj Pal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3210
Income-tax Act, 1961-Section 143(3), 147
Tribunals and Commissions20 Apr 2026Allowed
PEC Limited Vs Asst./Dy. Commissioner Of Income Tax, Circle-19(1), New Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3207
Income Tax Act, 1961-Section 143(3), 144C
Tribunals and Commissions20 Apr 2026
ASAP Safety Vs Commissioner Of Income Tax(Exemption)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3206
Income Tax Act, 1961-Section 12AB(1)(b)(ii), 12AB, 12A(1)(ac)(vi), 12AB(1)(b)(ii)(B)
Tribunals and Commissions20 Apr 2026Allowed
Shri Suraj Pal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3183
Income-tax Act, 1961-Section 143(3), 147
Tribunals and Commissions20 Apr 2026
Shri Suraj Pal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3172
Income-tax Act, 1961-Section 143(3), 147
Tribunals and Commissions20 Apr 2026
Shri Suraj Pal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3173
Income-tax Act, 1961-Section 143(3), 147
Tribunals and Commissions20 Apr 2026
MLJJP Chemicals Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3146
Income Tax Act, 1961-Section 154, 143(3), 68, 115BBE
Tribunals and Commissions20 Apr 2026
Rekha Bisht Vs Income Tax Officer-2(1)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3144
Income Tax Act, 1961-Section 147, 144, 250, 148A, 148A(d), 148, 69, 115BBE, 144B, 234A, 234B, 149(1)(b)Right To Information Act, 2005
Tribunals and Commissions20 Apr 2026
Shiv Kumar Through Legal Heir Sangeeta Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3141
Income-tax Act, 1961-Section 147, 144, 151, 159(1)Code of Civil Procedure-Section 2(11)
Tribunals and Commissions20 Apr 2026
Pigeon Exports International Pvt. Ltd. Vs ACIT, Circle-19(1), Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3139
Income-tax Act, 1961-Section 147, 144
Tribunals and Commissions17 Apr 2026
Madhur Gupta Vs DC/ACIT, Central Circle-1, Faridabad, Haryana
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3652
Tribunals and Commissions17 Apr 2026
Pioneer Education Society Vs Income Tax Officer, Exemptions Rohtak
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3666
Income Tax Act, 1961-Section 12A(1)(ac)(ii)
Tribunals and Commissions17 Apr 2026Partly Allowed
GD Goenka Pvt. Limited Vs DCIT, Central Circle 15, Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3664
Income Tax Act, 1961-Section 153A, 153B, 153C, 153DRight to Information Act
Tribunals and Commissions17 Apr 2026Partly Allowed
Lagan Kala Upvan Trust Vs Mr. Shri Prakash Dubey
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3707
Income Tax Act, 1961-Section 12A(1)(ac)(ii), 80G, 12AB
Tribunals and Commissions17 Apr 2026Allowed
Maharishi Dayanand Educational Society Vs CIT(Exemptions)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3701
Income Tax Act, 1961-Section 12A(1)(ac)(ii), 80G(5)