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Income Tax Appellate Tribunal judgments

8,164 judgments · page 166 of 409

Tribunals and Commissions17 Apr 2026

ACIT Vs Sanjay Goel

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3694

Income Tax Act, 1961-Section 69A, 69B, 132(4), 143(3), 147, 148, 148A, 149, 151, 153A, 153C, 153A to 153D, 158BB(1), 158BC, 250, 260A, 271AACFinance Act, 2021Direct Tax Laws (Amendment) Act, 1987