Tribunals and Commissions17 Apr 2026Allowed
UCWEB Mobile Private Limited Vs DCIT, Circle-3(1)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3733
Taxation and other Laws (Relaxation and Amendment of Certain Provisions) Act 2020
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
8,164 judgments · page 168 of 409
Tribunals and Commissions17 Apr 2026Partly Allowed
Vinod Kumar Vs ACIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3757
Income Tax Act, 1961-Section 68, 69, 69C, 115BBE, 133A, 143(3), 250, 251(1)
Tribunals and Commissions17 Apr 2026Allowed
UCWEB Mobile Private Limited Vs DCIT, Circle-3(1)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3758
Income Tax Act, 1961-Section 92CA, 92CA(3), 144C(13), 144BTaxation and other Laws (Relaxation and Amendment of Certain Provisions) Act 2020
Tribunals and Commissions17 Apr 2026
ITO Vs Kross Diamonds Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3761
Income Tax Act, 1961-Section 143(3), 143(1), 145(3), 131
Tribunals and Commissions17 Apr 2026
Kavita Sharma Vs ITO
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3764
Income Tax Act, 1961-Section 250, 143(3), 143(2), 148
Tribunals and Commissions17 Apr 2026Dismissed
DCIT Vs M/s. Caddie Hotels Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3242
Income Tax Act, 1961-Section 250, 143(1), 143(2), 143(3), 143(3A), 143(3B), 115JB, 32, 43, Explanation 10 to Section 43(1)Income Tax Rules, 1962-Rule 46ACompanies Act, 2013
Tribunals and Commissions17 Apr 2026Partly Allowed
DCIT Vs Curadev Pharma Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3256
Income Tax Act, 1961-Section 250, 143(3), 143(3A), 143(3B), 144B, 35(2AB), 37(1), 37A
Tribunals and Commissions17 Apr 2026
Louis Vuitton India Retail Private Limited Vs ACIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3208
Income-tax Act-Section 143(3), 144C(13), 144C(5), 92B, 92CA, 143(1), 43B, 37, 234B, 234C
Tribunals and Commissions17 Apr 2026
Madhur Gupta Vs DC/ACIT, Central Circle-1, Faridabad
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3113
Tribunals and Commissions17 Apr 2026
Lagan Kala Upvan Trust Vs Mr. Shri Prakash Dubey
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3151
Income Tax Act, 1961-Section 12A(1)(ac)(ii), 80G, 12AB
Tribunals and Commissions16 Apr 2026Allowed
Surender Kumar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3478
Income-tax Act, 1961-Section 147, 144, 115BBE
Tribunals and Commissions16 Apr 2026Allowed
Food Safety And Standards Authority Of India Vs DCIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3449
Income-tax Act, 1961-Section 143(3), 11, 12, 12A(b), 12A/12AA, 11(2)
Tribunals and Commissions16 Apr 2026Dismissed
Income Tax Officer –(3) Vs. Shafeek Ahmad
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3451
Income-tax Act, 1961-Section 147 read with Section 144 read with Section 144B, 56(2)(x), 26(2)(vii) Explanation (d)(i)
Tribunals and Commissions16 Apr 2026Partly Allowed
Income Tax Officer Vs Advermark Wiresmith Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3489
Income-tax Act, 1961-Section 147, 144B
Tribunals and Commissions16 Apr 2026Dismissed
Deputy Commissioner Of Income Tax, Central Circle-28 Vs Millenium Vinimay Private Limited
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3532
Income-tax Act, 1961-Section 148, 153A, 132, 133A, 143(3), 153C, 147
Tribunals and Commissions16 Apr 2026
Senior Flexonics India P. Ltd. Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3530
Income Tax Act, 1961-Section 28, 143(1), 143(1)(a), 43B
Tribunals and Commissions16 Apr 2026
Kaviraj Vs Income Tax Officer, Ward 2, Rohtak
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3562
Limitation Act-Section 5Civil Procedure Code-Order 22 Rule 9
Tribunals and Commissions16 Apr 2026Allowed
Renu Bala Vs Income Tax Officer, Ward 3(1), Gurgaon, Haryana
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3558
Limitation Act-Section 5Civil Procedure Code-Order 22 Rule 9
Tribunals and Commissions16 Apr 2026
Atimukt Jain Vs Income Tax Officer, Ward 1 & Anr.
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3556
Income Tax Act, 1961-Section 144
Tribunals and Commissions16 Apr 2026
Abhudaya Siksha Prasar Nayas Vs Income Tax Officer, Exemption Ward
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3626
Income Tax Act, 1961-Section 68, 12AA