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Income Tax Appellate Tribunal judgments

8,164 judgments · page 169 of 409

Tribunals and Commissions16 Apr 2026Dismissed

ACIT Central Circle-2 Vs Dhani Loans And Services Limited

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3747

Income Tax Act, 1961-Section 14A, 36(1)(va), Explanation 2 to Section 36(1)(va), 37(1), 40, 40(a)(ii), Explanation 3 to Section 40(a)(ii), 43B, Explanation 5 to Section 43B, 143(3), 155(18), 250, 270A, 270A(1), 270A(6), 270A(6)(a), 270A(9), 270A(9)(a), 271(1)(c)Finance Act, 2022Finance Act, 2021
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Tribunals and Commissions16 Apr 2026Partly Allowed

Aman Mittal Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3746

Income Tax Act, 1961-Section 250, 143(3), 143(2), 142(1), 69C, 37, 145, 133(6), 44AB, 43B, 139(1), 68Income Tax Rules, 1922
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Tribunals and Commissions16 Apr 2026

Sushil Kumar Jain Vs ITO-Ward 34(1)

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3741

Income Tax Act, 1961-Section 263, 147, 144B, 148, 148A, 148A(b), 148A(c), 148A(d), 149, 149(1), 149A(b), 149A(c), 149A(d), 151, 151(i), 151(2), 151(ii), 143(3), 56Constitution of India-Article 142Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020-Section 3(1)
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Tribunals and Commissions16 Apr 2026Allowed

Samunder Saree Centre Vs DCIT

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3759

Income-tax Act, 1961-Section 147, 144B, 151, 148A(d), 148Taxation & Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020
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Tribunals and Commissions16 Apr 2026Partly Allowed

Asst. CIT Vs M/s. Aamby Valley Ltd.

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3762

Income Tax Act, 1961-Section 5, 14A, 28, 28(1), 36, 36(2), 36(2)(i), 37(1), 40(a)(ia), 43B, 139, 139(5), 143(3), 194A, 194H, 194J, 201, 250, 254Income Tax Rules, 1962-Rule 8DBanking Regulation Act, 1949
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Tribunals and Commissions16 Apr 2026Allowed

Sharda Exports Vs DCIT

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3773

Income Tax Act, 1961-Section 250, 143(3), 263, 80IC
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Tribunals and Commissions16 Apr 2026Allowed

Sunanda Polymers LLP Vs DCIT

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3775

Income-tax Act, 1961-Section 143(3), 68, 115BBE, 133(6), 36(1)(iii)Income Tax Rules-Section 46A
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Tribunals and Commissions16 Apr 2026

Samunder Saree Centre Vs DCIT

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3137

Income-tax Act, 1961-Section 144B, 147, 151, 148A(d), 148Taxation & Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020
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