Tribunals and Commissions15 Apr 2026
Moin Akhtar Qureshi Vs Addl.CIT Range-02
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3803
Income Tax Act, 1961-Section 271D, 271E, 153D, 269T, 269SS
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
8,164 judgments · page 171 of 409
Tribunals and Commissions15 Apr 2026Allowed
Kaushalya Gupta Vs Income Tax Officer, Faceless Assessment Centre, Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3802
Income Tax Act, 1961-Section 147, 148, 148A, 148A(b), 148A(d), 149, 149(1), 149(1)(b), 149A(b), 149A(c), 149A(d), 151, 151(i), 151(ii), 151(2), 250, 144BTaxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020-Section 2, 3, 3(1)Finance Act 2021
Tribunals and Commissions15 Apr 2026Partly Allowed
Shri Shyam Prem Mandal Vs CIT(Exemption)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3801
Income Tax Act, 1961-Section 12A(1)(ac)(iii)
Tribunals and Commissions15 Apr 2026Partly Allowed
Sumit Gupta Vs The Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3800
Income Tax Act, 1961-Section 143(3)
Tribunals and Commissions15 Apr 2026Allowed
Sunita Rao Vs ITO
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3799
Income-tax Act, 1961-Section 127, 127(1), 143(3)Right to Information Act
Tribunals and Commissions15 Apr 2026Partly Allowed
Khushaali Happiness Foundation Vs Commissioner Of Income Tax (Exemption)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3798
Income Tax Act, 1961-Section 12A(1)(ac)(iii), 12G(5)
Tribunals and Commissions15 Apr 2026Dismissed
ITO Vs M/s. Rose Gate Estates Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3797
Tribunals and Commissions15 Apr 2026Allowed
A 1 Infrastructure Engineers & Contractors Vs ITO Ward-2(1)(1)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3796
Income Tax Act, 1961-Section 250, 147, 144B
Tribunals and Commissions15 Apr 2026
NTPC GE Power Services Pvt. Ltd. Vs CIT(Appeals)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3795
Income Tax Act, 1961-Section 250, 143(3), 144B
Tribunals and Commissions15 Apr 2026Allowed
Kamdhenu Gau Dhaam Trust Vs CIT(Exemption)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3794
Income Tax Act, 1961-Section 12AB(1)(b)(ii)(B)
Tribunals and Commissions15 Apr 2026Allowed
Shashi Jain Vs Ward-2(2)(1)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3793
Income Tax Act, 1961-Section 250, 143(3)
Tribunals and Commissions15 Apr 2026
Consolidated Engineering Company Vs DCIT, Circle-52(1), New Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3792
Income Tax Act, 1961-Section 139(1), 143(3), 143(3A), 143(3B), 43B
Tribunals and Commissions15 Apr 2026Allowed
Neelam Jain Vs Ward-2(2)(1)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3791
Income Tax Act, 1961-Section 250, 147, 144B
Tribunals and Commissions15 Apr 2026
Jai Shanti Enterprises Vs Income Tax Officer, Ward-59(6)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3836
Income Tax Act, 1961-Section 154, 143(3), 144B, 69A, 115BBE
Tribunals and Commissions15 Apr 2026Partly Allowed
M/s. Rameshwar Chains and Jewellery Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3835
Income-tax Act, 1961-Section 153A, 68, 131
Tribunals and Commissions15 Apr 2026
DCIT, Central Circle 26, Delhi Vs Lalit Kumar Taluja
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3834
Income-tax Act, 1961-Section 132, 143(2), 142(1), 115BBE, 69A
Tribunals and Commissions15 Apr 2026Dismissed
S & P Infrastructure Developers Pvt.Ltd. & Sri Balaji Enterprises JV Vs PCIT Delhi-12
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3833
Income Tax Act, 1961-Section 263, 143(2), 142(1), 143(3), 144B, 119
Tribunals and Commissions15 Apr 2026
Rajpal Singh Memorial Education Society Vs National Faceless Appeal Centre (NFAC)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3831
Income Tax Act, 1961-Section 147, 144, 69A, 12AA, 148, 115BBE, 139A(7), 272B
Tribunals and Commissions15 Apr 2026Partly Allowed
Vineet Raheja Vs ITO
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3830
Income Tax Act, 1961-Section 143(3), 144(B)
Tribunals and Commissions15 Apr 2026Partly Allowed
Income Tax Officer, Gurgaon Vs M/s Navyug Eduventures Private Limited
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3829
Income-tax Act, 1961-Section 147, 144B, 148, 148(a), 148A(a), 148A(b), 148A(d)Finance Act, 2021