Tribunals and Commissions13 Apr 2026Allowed
Sampark India Logistics Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3362
Income-tax Act, 1961-Section 147, 144B, 68
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Income Tax Appellate Tribunal judgments
8,164 judgments · page 173 of 409
Tribunals and Commissions13 Apr 2026Partly Allowed
M/s. Appario Retail Pvt. Ltd. Vs Principal Commissioner Of Income Tax, Delhi-I
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3363
Income-tax Act, 1961-Section 263, Explanation 2 to Section 263, 143(3), 144C(3), 144B, 40(a)(i), 40(a)(ia), 40A(2)(b), 40A(2), 44AB
Tribunals and Commissions10 Apr 2026Allowed
Omnitel Technologies Pvt.Ltd. Vs ITO Ward-3(1) & Anr.
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3369
Income Tax Act, 1961-Section 250, 147, 144B, 115BBE, 148, 139(1), 69C
Tribunals and Commissions10 Apr 2026Allowed
Gas Supply Co. Pvt. Ltd. Vs ACIT, Central, Circle-31
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3372
Income Tax Act, 1961-Section 1437, 148B, 45, 50CA, 143(3), 250, 148, 139(1), 143(1), 147, 132, 127, 148A, 149, 151
Tribunals and Commissions10 Apr 2026Allowed
Omnitel Technologies Pvt.Ltd. Vs ITO Ward-3(1)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3445
Income Tax Act, 1961-Section 250, 147, 144B, 115BBE, 148, 139(1), 69C
Tribunals and Commissions10 Apr 2026Allowed
Faridabad Implements Pvt.Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3444
Income Tax Act, 1961-Section 250, 143(3), 132, 132(4), 69A, 115BBE
Tribunals and Commissions10 Apr 2026
DCIT Vs Bharat Kalia
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3356
Income Tax Act, 1961-Section 250, 143(3), 144B, 48, 50CA, 50D, 56, 56(2)(viib)Income Tax Rules, 1962-Rule 11U, 11UA, 11UAA
Tribunals and Commissions10 Apr 2026Allowed
Nitin Mangla Vs PCIT-15
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3443
Income Tax Act, 1961-Section 263, 133(6), 69C, 115BBE, 132GST Act-Section 73/74
Tribunals and Commissions10 Apr 2026Dismissed
DCIT Vs Joginder Singh
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3442
Income Tax Act, 1961-Section 250, 153A, 139(1), 132, 245D(3), 245D(4)
Tribunals and Commissions10 Apr 2026Dismissed
JCIT(OSD) Vs Deepak Pawar
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3441
Income Tax Act, 1961-Section 143(3), 144B, 133(6), 148A, 148A(d), 148, 69C, 115BBE, 68 to 69D
Tribunals and Commissions10 Apr 2026Allowed
Kamla Yadav Vs ACIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3440
Income Tax Act, 1961-Section 2(14), 2(14)(iii), 10, 69A, 115BBE, 142(1), 143(2), 144B, 147, 148, 148A(d), 249(4)(b), 250, 250(2)(a), 250(6)
Tribunals and Commissions10 Apr 2026Allowed
Miles2smile Foundation Vs CIT(Exemptions)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3439
Income-tax Act, 1961-Section 12A(1)(ac)(ii), 80G, 12AB, 12AB(1)(b)(ii)(B), 80G(5), 80G(5)(iii), Clause (ii)(b)(B) of second proviso to Section 80G(5), 250(2)(a), 115BBC, 2(24)(iia)
Tribunals and Commissions10 Apr 2026Allowed
Rategain Travel Technologies Limited Vs Assessment Unit, Income Tax Department
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3438
Income-tax Act, 1961-Section 143(3), 144C(13), 144B, 144C(5), 36(1)(va), 143(1)(a), 115JB
Tribunals and Commissions10 Apr 2026Allowed
Midea India Pvt.Ltd. Vs Assessment Unit, Income Tax Department
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3437
Income Tax Act, 1961-Section 144C(1), 144C(5), 144C(10), 144C(13), 144B, 144B(1), 144B(7), 144B(8), 92CA(3), 143(3), 153, 147, 148, 148A, 148A(d), 151A, 119Constitution of India-Article 14Finance Act, 2022
Tribunals and Commissions10 Apr 2026Dismissed
ITO Vs M/s Ecosphere Agrofarms Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3436
Income Tax Act, 1961-Section 250, 143(3), 142(1), 56(2)(viib)Income Tax Rules, 1962-Rule 11U, 11UA, 11UA(2)
Tribunals and Commissions10 Apr 2026
Warner Media India P. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3435
Income-tax Act, 1961-Section 92, 92C, 143(3), 144C, 144C(5), 144C(13), 244A, 270AIncome-tax Rules, 1962-Rule 10B(1)(e), 108(2)
Tribunals and Commissions09 Apr 2026Dismissed
DCIT Circle 16 1 Vs NTPC Vidyut Vyapar Nigam Limited
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3494
Income-tax Act, 1961-Section 143(3)
Tribunals and Commissions09 Apr 2026Dismissed
Mukesh Kumar Garg Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3483
Income-tax Act, 1961-Section 271D
Tribunals and Commissions09 Apr 2026Allowed
Vidya Gupta Vs Income Tax Officer, Ward-58(7), Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3770
Income Tax Act, 1961-Section 142, 144, 147, 148, 148(2), 148A, 148A(a), 148A(b), 148A(c), 148A(d), 149, 250Finance Act, 2021
Tribunals and Commissions09 Apr 2026
Income Tax Officer, Faridabad Vs Rivet Health Club Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3771
Income Tax Act, 1961-Section 271(1)(c)