Tribunals and Commissions09 Apr 2026Allowed
Ahasan Ali Vs ITO
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3813
Income Tax Act, 1961-Section 250, 147, 144, 144B, 148, 148A
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
8,164 judgments · page 174 of 409
Tribunals and Commissions09 Apr 2026Allowed
Refop India Company Vs Dy. CIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3811
Income Tax Act, 1961-Section 201(1), 201(1A)
Tribunals and Commissions09 Apr 2026Allowed
Ramvir Singh Vs Assessing Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3434
Income Tax Act, 1961-Section 69, 147
Tribunals and Commissions09 Apr 2026Partly Allowed
Jaibir Singh Vs Assessment Unit, Income Tax Department/NFAC, New Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3433
Income Tax Act, 1961-Section 147, 144
Tribunals and Commissions09 Apr 2026Allowed
MHB Trust Vs CIT(Exemption)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3432
Income-tax Act, 1961-Section 12AB, 80G
Tribunals and Commissions09 Apr 2026Partly Allowed
Ashok Kumar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3431
Income Tax Act, 1961-Section 147, 143(3)
Tribunals and Commissions09 Apr 2026Allowed
Nidhi Gupta Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3430
Income Tax Act, 1961-Section 147
Tribunals and Commissions09 Apr 2026Allowed
Ultracem Marketing Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3429
Income Tax Act, 1961-Section 147, 148, 148A(b), 148A(d), 149, 149(1), 149(2), 151, 151(1), 151(i), 151(ii)Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020-Section 3(1)(a)(ii)Finance Act, 2021
Tribunals and Commissions09 Apr 2026Allowed
Prince Bajaj Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3428
Income Tax Act, 1961-Section 147
Tribunals and Commissions09 Apr 2026Allowed
Yogita Wadhwa Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3427
Income Tax Act, 1961-Section 143(3), 142(1), 143(2), 119
Tribunals and Commissions09 Apr 2026Partly Allowed
Satnam Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3426
Income Tax Act, 1961-Section 144, 143(1), 69A, 115BBE
Tribunals and Commissions09 Apr 2026Allowed
Santosh Kumari Arora Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3425
Income Tax Act, 1961-Section 143(3), 56, 57
Tribunals and Commissions09 Apr 2026Allowed
Balaji Departmental Store Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3424
Income Tax Act, 1961-Section 147
Tribunals and Commissions09 Apr 2026Allowed
Plus Inc. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3304
Income Tax Act, 1961-Section 143(3), 147, 148A, 149(1)(b), 37
Tribunals and Commissions09 Apr 2026Allowed
Krishan Kumar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3303
Income Tax Act, 1961-Section 143(3)
Tribunals and Commissions09 Apr 2026Allowed
Jai Laxmi Vs Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3302
Income Tax Act, 1961-Section 147, 148, 148A, 148A(b), 148A(d), 149, 149(1), 151, 151(1), 151(2), 151(i), 151(ii)Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020-Section 3(1)(a), 3(1)(a)(ii)Finance Act, 2021
Tribunals and Commissions09 Apr 2026Allowed
Shinsung C&T India Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3301
Income Tax Act, 1961-Section 143(3)
Tribunals and Commissions09 Apr 2026Partly Allowed
Brijendra Kumar Mittal Vs ACIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3300
Income Tax Act, 1961-Section 143(3), 69A, 115BBE
Tribunals and Commissions09 Apr 2026Allowed
Neelam Minocha Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3299
Income Tax Act, 1961-Section 144
Tribunals and Commissions09 Apr 2026Partly Allowed
Rekha Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3298
Income Tax Act, 1961-Section 143(3), 69A